High Courts25 Mar 2015
S.A. Infrastructure Consultants Pvt. Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0162
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 749 of 2,241
High Courts25 Mar 2015Dismissed
HDFC Ergo General Insurance Co. Ltd. and Others Vs Gopal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0153
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166, 173
High Courts25 Mar 2015Dismissed
Reliance General Insurance Co. Ltd. Vs Karan Singh and Others
Rajasthan High Court · (2015) 03 RAJ CK 0152
Limitation Act, 1963 - Section 5
High Courts25 Mar 2015Dismissed
Vinod Kumar Patidar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0151
High Courts25 Mar 2015Allowed
Devendra Kumar Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0150
High Courts25 Mar 2015Disposed off
Mohan Singh Inda Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0149
High Courts25 Mar 2015Allowed
Nahar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 RLW 398 : (2015) 2 WLN 486
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts25 Mar 2015Disposed off
Kamaldeep Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 425
Criminal Procedure Code, 1973 (CrPC) - Section 309, 311, 482
High Courts25 Mar 2015Dismissed
Biharilal and Others Vs Pankaj and Others
Rajasthan High Court · (2015) 03 RAJ CK 0146
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Mar 2015Dismissed
Municipal Board Vs Praveen Kumari
Rajasthan High Court · (2015) 03 RAJ CK 0145
High Courts25 Mar 2015Dismissed
State of Rajasthan and Others Vs Dinesh Chandra and Others
Rajasthan High Court · (2015) 03 RAJ CK 0144
Civil Procedure Code, 1908 (CPC) - Section 100Rajasthan Forest Act, 1953 - Section 4
High Courts25 Mar 2015Allowed
Gotan Lime Stone Khanij Udyog Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1840 : (2015) 3 RLW 2125 : (2015) 3 WLN 236
Companies Act, 1956 - Section 2(47), 2(a), 4Constitution of India, 1950 - Article 226, 285
High Courts25 Mar 2015Partly Allowed
Balram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 CDR 21 : (2015) 4 RLW 2919
Motor Vehicles Act, 1988 - Section 100
High Courts25 Mar 2015Dismissed
Mahendra Kumar Purohit Vs Prashant Tiwari and Others
Rajasthan High Court · (2015) 03 RAJ CK 0063
Industrial Disputes Act, 1947 - Section 17B, 17-B
High Courts25 Mar 2015Allowed
Jagraj Ram Vs The Board of Revenue and Others
Rajasthan High Court · (2015) 03 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 3(2)Constitution of India, 1950 - Article 227
High Courts25 Mar 2015Dismissed
Dilip Sharma Vs Krishna Sharma and Others
Rajasthan High Court · (2015) 03 RAJ CK 0061
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13
High Courts25 Mar 2015Dismissed
Jogendra Singh Vs C.B.I.
Rajasthan High Court · (2015) 03 RAJ CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(8), 242, 242(3), 311
High Courts24 Mar 2015Partly Allowed
Rajasthan State Road Transport Corporation Vs Ladu Lal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0255
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 11A
High Courts24 Mar 2015Disposed Off
Raman Ahuja Vs Rimpi Ahuja and Others
Rajasthan High Court · (2015) 4 WLN 320
Protection of Women From Domestic Violence Act, 2005 - Section 12, 23
High Courts24 Mar 2015Allowed
Gurmail Singh Vs The Additional District Judge
Rajasthan High Court · (2015) 2 CDR 723 : (2015) 3 WLN 542