High Courts31 Mar 2015Allowed
Bhanwar Lal Vs R.S.R.T.C. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0208
Rajasthan State Road Transport Service (prevention Of Ticketless Travel) Act, 1975 - Section 8
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 747 of 2,241
High Courts31 Mar 2015
Babu Lal Meena Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts31 Mar 2015Dismissed
State of Rajasthan and Others Vs Kantesh Khetani and Others
Rajasthan High Court · (2015) 3 CDR 1049 : (2015) 3 RLW 1870 : (2015) 3 SCT 367
Constitution of India, 1950 - Article 136, 14, 16, 226Contract Act, 1872 - Section 16(1), 23
High Courts31 Mar 2015Dismissed
Hilton Granite Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 929 : (2015) 3 RLW 1885
High Courts30 Mar 2015
Bansal Classes Vs Commissioner of Central Excise and Service Tax
Rajasthan High Court · (2015) 51 GST 387 : (2016) 37 GSTR 90 : (2015) 39 STR 967 : (2016) 89 VST 290
High Courts30 Mar 2015Allowed
Munia Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0221
Constitution of India, 1950 - Article 136, 14, 16, 21, 226Industrial Disputes Act, 1947 - Section 11-A
High Courts30 Mar 2015Disposed off
Sant Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
High Courts30 Mar 2015Dismissed
Vikas Verma and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 494
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 45-A, 65, 65B, 65-B, 65B(2)Penal Code, 1860 (IPC) - Section 120B, 364A, 364-A, 365, 392
High Courts30 Mar 2015
Rahul Construction Vs Municipal Board, Chhoti Sadari and Others
Rajasthan High Court · (2015) 03 RAJ CK 0161
Income Tax Act, 1961 - Section 194C, 203
High Courts30 Mar 2015Allowed
Ladulal Vs Madan Lal and Others
Rajasthan High Court · (2016) 1 CDR 108
Limitation Act, 1963 - Section 5
High Courts30 Mar 2015Dismissed
Mukesh Pachori Vs C.E.O. Emcure Pharmaceuticals Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0156
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 33C(2)
High Courts30 Mar 2015Dismissed
Pankaj Kumari Vs State of Raj. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0143
Constitution of India, 1950 - Article 226(3)
High Courts30 Mar 2015Dismissed
Kanhaiya Lal and Others Vs Sohan Lal and Others
Rajasthan High Court · AIR 2015 Raj 111 : (2015) 4 RLW 3318
High Courts30 Mar 2015Disposed off
Rani Devi and Others Vs Balwantaram and Others
Rajasthan High Court · (2015) 03 RAJ CK 0074
High Courts27 Mar 2015
Commercial Taxes Officer Vs Badri Lal Kedal Lal and Others
Rajasthan High Court · (2015) 86 VST 323
High Courts27 Mar 2015Dismissed
Gopal Lal Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3087
High Courts27 Mar 2015Disposed off
Saiyad Sharafat Ali Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 925
High Courts27 Mar 2015Allowed
Bhanwari Bai Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 4119 : (2015) 3 RLW 1988
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302
High Courts27 Mar 2015Dismissed
Ram Kumar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 2415
High Courts27 Mar 2015Dismissed
Firm Murlidhar Chandra Kishor Vs Sunder Lal
Rajasthan High Court · (2015) 03 RAJ CK 0159
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Constitution of India, 1950 - Article 227