High Courts07 Apr 2015Disposed Off
Dr. Mukesh Kumar Gupta Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3177
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 745 of 2,241
High Courts06 Apr 2015Disposed Off
Suresh Kumar and Others Vs State and Others
Rajasthan High Court · (2015) 3 Crimes 551
Criminal Procedure Code, 1973 (CrPC) - Section 216, 222, 228(1)(a), 464Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 107, 302, 306, 307, 498A
High Courts06 Apr 2015Allowed
Sunil Kumar Vs The State of Raj.
Rajasthan High Court · (2015) 04 RAJ CK 0246
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Penal Code, 1860 (IPC) - Section 323, 324, 354A, 458
High Courts06 Apr 2015Dismissed
Mahadev Kharwal Vs Harak Chand
Rajasthan High Court · (2015) 04 RAJ CK 0242
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Apr 2015Disposed off
Shankarlal Sharma and Others Vs Assistant Commissioner (II), Devasthan Department and Others
Rajasthan High Court · (2015) 3 CDR 1229
Rajasthan Public Trusts Act, 1959 - Section 18, 18(2), 19, 20, 21
High Courts06 Apr 2015Disposed off
Vijay Solvex Ltd. and Others Vs Babu Lal and Others
Rajasthan High Court · (2015) 2 RLW 1550
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 - Section 397, 398, 402, 403
High Courts06 Apr 2015Dismissed
Kalwant Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 927
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts06 Apr 2015
Commercial Taxes Officer, Anti Evasion Vs Samradhi Industries
Rajasthan High Court · (2015) 04 RAJ CK 0066
High Courts06 Apr 2015Partly Allowed
Bharat Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 430
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 149, 300, 302, 304, 447
High Courts06 Apr 2015Dismissed
Lalit Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0063
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 366, 376
High Courts06 Apr 2015Allowed
Kalawati Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0036
Constitution of India, 1950 - Article 226, 227Rajasthan Land Revenue Act, 1956 - Section 10, 136, 91
High Courts06 Apr 2015Dismissed
Sunita Devi and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0034
Constitution of India, 1950 - Article 226
High Courts06 Apr 2015Allowed
Imran Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0019
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 110, 122, 151Rajasthan Prevention of Anti-social Activities Act, 2006 - Section 3(1)
High Courts06 Apr 2015Dismissed
Kapil Deo Prasad Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0016
High Courts06 Apr 2015Disposed off
Banwari Lal Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0009
High Courts06 Apr 2015Dismissed
Ramuram Choudhary Vs Jagdamba Plaster Industries
Rajasthan High Court · (2015) 04 RAJ CK 0008
Specific Relief Act, 1963 - Section 41
High Courts06 Apr 2015Dismissed
State of Raj. and Others Vs Ashok Kumar Trivedi
Rajasthan High Court · (2015) 04 RAJ CK 0007
Constitution of India, 1950 - Article 226, 227
High Courts03 Apr 2015
Harun and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 04 RAJ CK 0062
Penal Code, 1860 (IPC) - Section 148, 149, 302, 323, 325
High Courts03 Apr 2015Dismissed
Kamruddin and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0055
Penal Code, 1860 (IPC) - Section 302, 307, 324, 34, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii), 3(2)(v), 3(I)(xii)
High Courts03 Apr 2015Dismissed
Banwari Lal Kushwaha Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 3236
Constitution of India, 1950 - Article 100(1), 100(i), 101(4), 102, 102(1)Penal Code, 1860 (IPC) - Section 120B, 302Representation of the People Act, 1951 - Section 7, 7(b)