High Courts03 Apr 2015Dismissed
Dharampal Gurjar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0033
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 746 of 2,241
High Courts03 Apr 2015
San India Electrochem Private Ltd. and Others Vs Official Liquidator of San India Electrochem Private Ltd.
Rajasthan High Court · (2015) 04 RAJ CK 0032
Companies Act, 1956 - Section 462, 462(5)State Financial Corporations Act, 1951 - Section 29
High Courts03 Apr 2015Dismissed
M.K. Sashikumara Kurup Vs Raj. State Ganganagar Sugar Mills Ltd. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0004
Constitution of India, 1950 - Article 14, 16, 21
High Courts03 Apr 2015Allowed
Devi Singh Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0003
Constitution of India, 1950 - Article 14, 16
High Courts01 Apr 2015Disposed off
Man Singh and Others Vs Bhanwarlal Gorsi and Others
Rajasthan High Court · (2015) 3 CDR 1346
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Specific Relief Act, 1963 - Section 6
High Courts01 Apr 2015Disposed off
Pushkar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 2467
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 319, 438Penal Code, 1860 (IPC) - Section 302
High Courts01 Apr 2015Dismissed
Rajendra Kumar and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0218
High Courts01 Apr 2015Disposed off
Hemlata Shrimali and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 347
Right of Children to Free and Compulsory Education Act, 2009 - Section 23
High Courts01 Apr 2015Disposed off
Pankaj Sharma and Others Vs Priyanka Sharma
Rajasthan High Court · (2015) ALLMR(Cri) 413 : (2015) CriLJ 3924 : (2015) 4 Crimes 87 : (2015) 4 Crimes 199 : (2016) 1 DMC 556 : (2015) 3 JCC 1814 : (2015) 3 RCR(Criminal) 349 : (2015) 2 RLW 1820 : (2015) 3 WLN 16
Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 468Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 28
High Courts01 Apr 2015Partly Allowed
Avtar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 444
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 34
High Courts01 Apr 2015
Lalit Hans Protien Pvt. Ltd. and Others Vs The Principal Chief Commissioner of Income Tax
Rajasthan High Court · (2016) 1 RLW 372
High Courts01 Apr 2015
Dinesh Kumar Nagar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0024
High Courts01 Apr 2015Dismissed
State of Madhya Pradesh Vs Manoj Kumar Uike
Rajasthan High Court · (2015) 04 RAJ CK 0020
Industrial Disputes Act, 1947 - Section 25F
High Courts01 Apr 2015Allowed
State of Rajasthan and Others Vs Meenu Chauhan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0015
High Courts01 Apr 2015Allowed
Nain Singh Vs RSRTC and Others
Rajasthan High Court · (2015) 04 RAJ CK 0014
High Courts01 Apr 2015Dismissed
Prabhu Dayal Regar and Others Vs United India Ins. Co.Ltd. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0012
Constitution of India, 1950 - Article 141, 226Electricity (Supply) Act, 1948 - Section 49General Insurance Business (Nationalisation) Act, 1972 - Section 17A
High Courts01 Apr 2015Dismissed
Prithvi Raj Vs Gopilal and Others
Rajasthan High Court · (2015) 04 RAJ CK 0011
Easements Act, 1882 - Section 13(1), 13(a)
High Courts01 Apr 2015Dismissed
Jagdish Singh Vs Judge, Labour Court No. 1, Jaipur and Others
Rajasthan High Court · (2015) 04 RAJ CK 0006
Constitution of India, 1950 - Article 136, 226, 227
High Courts31 Mar 2015Allowed
Shivraj Singh Solanki Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0222