High Courts07 Apr 2015Partly Allowed
Executive Officer, Nagarpalika Takatgarh and Others Vs Judge, Labour Court and Others
Rajasthan High Court · (2015) 146 FLR 889
Industrial Disputes Act, 1947 - Section 17-B, 25-F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 744 of 2,241
High Courts07 Apr 2015Disposed off
Prem Singh Vs Kailash Kanwar
Rajasthan High Court · (2015) 3 CDR 1315
Hindu Marriage Act, 1955 - Section 13B, 9
High Courts07 Apr 2015Dismissed
Madan Lal and Others Vs Roshan Lal
Rajasthan High Court · (2015) 04 RAJ CK 0219
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115, 151Hindu Succession Act, 1956 - Section 6, 8
High Courts07 Apr 2015Dismissed
Satpal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 482Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302
High Courts07 Apr 2015Dismissed
Natti Bai and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 RLW 575
Hindu Succession Act, 1956 - Section 4, 4(2)Rajasthan Tenancy Act, 1955 - Section 30(i)(2)Transfer of Property Act, 1882 - Section 14(6)
High Courts07 Apr 2015Allowed
Pawan Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0052
High Courts07 Apr 2015
Tekchand and Others Vs Khemchand
Rajasthan High Court · (2015) 04 RAJ CK 0048
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(3), 11, 2(11)Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts07 Apr 2015Allowed
Deepak Choudhary and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0040
High Courts07 Apr 2015Partly Allowed
Asha Manwani and Others Vs Kanhaiya Lal Manwani
Rajasthan High Court · (2015) 04 RAJ CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts07 Apr 2015Allowed
Kamlesh Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0035
High Courts07 Apr 2015Allowed
Rajasthan Housing Board and Others Vs Judge, Industrial Disputes Tribunal and Others
Rajasthan High Court · (2015) 04 RAJ CK 0031
Evidence Act, 1872 - Section 114(e)Industrial Disputes Act, 1947 - Section 25F, 25F(a), 25F(b)
High Courts07 Apr 2015Dismissed
Santosh Vs Takhat Singh and Others
Rajasthan High Court · (2015) 04 RAJ CK 0030
Constitution of India, 1950 - Article 226
High Courts07 Apr 2015Dismissed
Kishore Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0029
Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173(8)Motor Vehicles Act, 1988 - Section 133
High Courts07 Apr 2015Dismissed
Raj Kumar Vs Raj Kumar
Rajasthan High Court · (2015) 04 RAJ CK 0028
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
High Courts07 Apr 2015
Durga Devi and Others Vs Mahant Prahladdas Chela Mahant Shri Yuktiram, Kabeerpanthi Sadoo and Others
Rajasthan High Court · (2015) 04 RAJ CK 0027
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 5 Rule 20, 100
High Courts07 Apr 2015
Lal Chand Vs Kesar Devi
Rajasthan High Court · (2015) 2 RCR(Rent) 349 : (2015) 3 RLW 2646
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, 100
High Courts07 Apr 2015Dismissed
Iqbal Singh and Others Vs Harbai and Others
Rajasthan High Court · (2015) 04 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(1), 146, 482
High Courts07 Apr 2015Dismissed
Hans Raj Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 143, 354, 363, 365, 366
High Courts07 Apr 2015Allowed
Gopal Lal Verma and Others Vs The High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0017
High Courts07 Apr 2015Dismissed
Sanjay Kalra Vs State of Rajasthan
Rajasthan High Court · (2015) 04 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(6), 439Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471