High Courts10 Apr 2015Dismissed

Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 WLN 154

Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 323, 406, 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12
High Courts10 Apr 2015Dismissed

Mumtaz Khan Vs Bhanwar Lal

Rajasthan High Court · (2015) 3 CDR 1329 : (2015) 3 RLW 2302

Civil Procedure Code, 1908 (CPC) - Section 100General Clauses Act, 1897 - Section 11(1), 12(3), 27Transfer of Property Act, 1882 - Section 106
High Courts09 Apr 2015Partly Allowed

Veeram Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 61

Evidence Act, 1872 - Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 42 (2), 8Penal Code, 1860 (IPC) - Section 425, 457
High Courts09 Apr 2015

Kalu Vs Popat

Rajasthan High Court · (2015) 04 RAJ CK 0201

Motor Vehicles Act, 1988 - Section 173Penal Code, 1860 (IPC) - Section 279, 337