High Courts09 Apr 2015Dismissed
Ranu Ram Vs The State of Raj.
Rajasthan High Court · (2015) 04 RAJ CK 0198
Criminal Procedure Code, 1973 (CrPC) - Section 228, 313Penal Code, 1860 (IPC) - Section 307, 323, 326
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 743 of 2,241
High Courts09 Apr 2015Dismissed
Mahendra Vs Banarsi Devi
Rajasthan High Court · (2015) 04 RAJ CK 0197
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts09 Apr 2015Dismissed
Rampal and Others Vs Manmal and Others
Rajasthan High Court · (2015) 4 CDR 2173 : (2015) 3 RLW 2567
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Rajasthan Panchayati Raj Act, 1994 - Section 97Transfer of Property Act, 1882 - Section 106, 114, 52
High Courts09 Apr 2015Dismissed
State of Rajasthan and Others Vs Harish Gaurav
Rajasthan High Court · (2015) 04 RAJ CK 0078
Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14, 115, 151
High Courts09 Apr 2015Allowed
Nabbu Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 554
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Motor Vehicles Act, 1988 - Section 37, 55, 55(5), 57
High Courts09 Apr 2015Dismissed
Pahup Singh Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0061
Constitution of India, 1950 - Article 14, 16
High Courts09 Apr 2015Allowed
Pintu Dey Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 404
Copyright Act, 1957 - Section 37, 51, 52A, 53A, 63Criminal Procedure Code, 1973 (CrPC) - Section 155, 167, 167(2), 482Penal Code, 1860 (IPC) - Section 386
High Courts09 Apr 2015Dismissed
Lalit (A Unit of Bharat Hotels Ltd.) Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0038
Constitution of India, 1950 - Article 301, 304(b)
High Courts09 Apr 2015Allowed
Dinesh Bothra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1518 : (2016) 1 RLW 70
Constitution of India, 1950 - Article 141, 21, 226, 48A, 51A(g)Environment (Protection) Act, 1986 - Section 3Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 15(1A)(i)
High Courts08 Apr 2015Dismissed
Mohammed Arif Contractor Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 ARBLR 43 : (2015) 3 CDR 1351
Arbitration and Conciliation Act, 1996 - Section 11, 7
High Courts08 Apr 2015Dismissed
Mohan Lal Vs The State of Raj.
Rajasthan High Court · (2015) 04 RAJ CK 0200
Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 279, 304A, 304-A, 337, 338
High Courts08 Apr 2015Allowed
Om Prakash Bairwa and Others Vs Swami Keshva Nand Raj. Agrl. University and Others
Rajasthan High Court · (2015) 04 RAJ CK 0130
High Courts08 Apr 2015Dismissed
Gaurishanker and Others Vs Gopal Krishan
Rajasthan High Court · (2015) 04 RAJ CK 0129
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Apr 2015
Vijay Kumar and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1463 : (2015) 2 LLJ 545
Constitution of India, 1950 - Article 13, 14, 16, 31-C
High Courts08 Apr 2015Allowed
Alok Garg Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0106
Penal Code, 1860 (IPC) - Section 294
High Courts08 Apr 2015Dismissed
Godawari Devi and Others Vs The Debts Recovery Tribunal and Others
Rajasthan High Court · (2015) 04 RAJ CK 0105
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 17
High Courts08 Apr 2015Dismissed
Ramji and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0104
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts08 Apr 2015Dismissed
Prabhati Lal Gurjar Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0046
High Courts08 Apr 2015Dismissed
Shiv Charan Khandelwal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0041
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts07 Apr 2015Allowed
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 497
Rajasthan Panchayati Raj Act, 1994 - Section 97