High Courts16 Apr 2015Dismissed

State of Rajasthan Vs Prahlad Ram

Rajasthan High Court · (2015) 04 RAJ CK 0151

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-A, 113-B
High Courts16 Apr 2015Dismissed

Rajendra Jain Vs U.I.T. and Others

Rajasthan High Court · (2015) 4 WLN 416

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2Rajasthan Land Revenue Act, 1956 - Section 90B
High Courts15 Apr 2015Dismissed

Parbat Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0149

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156 (1), 164, 482Penal Code, 1860 (IPC) - Section 120-B, 363, 366, 376
High Courts15 Apr 2015Dismissed

Chanda Devi Vs Manoj Kumar and Others

Rajasthan High Court · (2015) 04 RAJ CK 0148

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 7, Order 23 Rule 3, 115, 115(1), 151Legal Services Authorities Act, 1987 - Section 20