COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 739 of 2,241

High Courts20 Apr 2015Disposed off

Vidya Devi and Others Vs Chautha and Others

Rajasthan High Court · (2016) 1 WLN 248

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 43 Rule 1, 10Rajasthan Tenancy Act, 1955 - Section 212, 221, 225, 230

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High Courts20 Apr 2015Dismissed

State of Rajasthan Vs Champa Ram

Rajasthan High Court · (2015) 04 RAJ CK 0154

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302

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High Courts20 Apr 2015Allowed

Preeti Singh Vs Rajasthan High Court and Others

Rajasthan High Court · (2015) 4 WLN 91

Constitution of India, 1950 - Article 233, 234, 309

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High Courts20 Apr 2015Allowed

Rajasthan Tourism Development Corporation Ltd. and Others Vs Ajay Kumar Saxena and Others

Rajasthan High Court · (2015) LabIC 3363

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High Courts20 Apr 2015Disposed off

Babu Lal and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 04 RAJ CK 0114

Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173(8), 313, 437APenal Code, 1860 (IPC) - Section 147, 149, 149, 150, 151

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High Courts20 Apr 2015Dismissed

State of Rajasthan and Others Vs Raju Lal

Rajasthan High Court · (2015) 04 RAJ CK 0102

Constitution of India, 1950 - Article 14, 16, 21, 23, 39(d)

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High Courts17 Apr 2015Allowed

Banswara Kray Vikray Sahakari Samiti Vs The Employees Provident Fund Appellate Tribunal and Others

Rajasthan High Court · (2015) 4 WLN 232

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High Courts17 Apr 2015Allowed

Gurvinder Kaur Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0180

Constitution of India, 1950 - Article 309

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High Courts17 Apr 2015Disposed off

Ramesh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0179

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 320, 323, 452

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High Courts17 Apr 2015Dismissed

Kanhaiya Lal Vs The Returning Officer, Panchayat Election, 2010 and Others

Rajasthan High Court · (2015) 04 RAJ CK 0178

Rajasthan Panchayati Raj Act, 1994 - Section 19, 19(1)

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High Courts17 Apr 2015Dismissed

National Meditek Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 1922

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

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High Courts17 Apr 2015Disposed off

Sudesh Kohli Vs Hindustan Petroleum Corporation Ltd.

Rajasthan High Court · (2015) 04 RAJ CK 0158

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, Order 41 Rule 27Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 106, 111, 111(a)

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High Courts17 Apr 2015Dismissed

Kundan Lal Arora and Others Vs Preeti Arora and Others

Rajasthan High Court · (2015) 04 RAJ CK 0157

Protection of Women From Domestic Violence Act, 2005 - Section 12, 12(4), 13

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High Courts17 Apr 2015Allowed

Regional Director National and Others Vs Anurag Kumar Sharma and Others

Rajasthan High Court · (2015) 04 RAJ CK 0137

Constitution of India, 1950 - Article 14, 226

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High Courts17 Apr 2015Dismissed

Chatra and Others Vs Mahadevji Neel Kanth and Others

Rajasthan High Court · (2015) 04 RAJ CK 0134

Rajasthan Land Revenue Act, 1956 - Section 91Rajasthan Tenancy Act, 1955 - Section 180, 180(1)(b), 183, 19, 19(1A)Transfer of Property Act, 1882 - Section 111(a)

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High Courts17 Apr 2015Dismissed