High Courts23 Apr 2015Partly Allowed
Khinya Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2015) 3 WLN 550
Rajasthan Land Revenue Act, 1956 - Section 75, 76
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 737 of 2,241
High Courts23 Apr 2015Dismissed
Narendra Kumar Sharma Vs Union of India and Others
Rajasthan High Court · (2015) 04 RAJ CK 0188
Administrative Tribunals Act, 1985 - Section 21Limitation Act, 1963 - Section 5
High Courts23 Apr 2015Disposed off
The Managing Committee, Shri Bhagwandas Todi College Laxmangarh Vs Ashwini Bhagat and Others
Rajasthan High Court · (2015) 04 RAJ CK 0175
High Courts23 Apr 2015Dismissed
Imrat Khan Vs Iqbal Kor
Rajasthan High Court · (2015) 04 RAJ CK 0112
Specific Relief Act, 1963 - Section 20
High Courts23 Apr 2015Allowed
Sunil Samdaria Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0111
Advocates Act, 1961 - Section 23, 24ACivil Procedure Code, 1908 (CPC) - Section 92Constitution of India, 1950 - Article 162, 165, 226, 309, 367
High Courts23 Apr 2015Allowed
Mahaveer Hospital Vs State of Rajasthan and Others
Rajasthan High Court · (2016) AIR (Raj) 38 : (2015) 2 CDR 937 : (2015) 3 RLW 2163
Medical Termination of Pregnancy Act, 1971 - Section 6
High Courts23 Apr 2015Allowed
Trilochan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0092
High Courts23 Apr 2015Dismissed
Madan Lal Vs Kaushliya Devi and Others
Rajasthan High Court · (2015) 04 RAJ CK 0091
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 11Constitution of India, 1950 - Article 227
High Courts23 Apr 2015Dismissed
Sita Ram Dabi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 190, 482Penal Code, 1860 (IPC) - Section 277, 302, 304-A, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts23 Apr 2015Partly Allowed
Manish Kumar Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 Crimes 563 : (2015) 3 RLW 2509 : (2015) 3 WLN 135
Criminal Procedure Code, 1973 (CrPC) - Section 161, 177, 178, 178(c), 179Penal Code, 1860 (IPC) - Section 323, 406, 498-A
High Courts23 Apr 2015
Hodal Singh Giriraj Singh and Company and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0088
Arbitration and Conciliation Act, 1996 - Section 31, 31(7)(b), 32, 34, 37
High Courts23 Apr 2015Allowed
Champalal Vs Ranga Harnath and Sons and Others
Rajasthan High Court · (2015) 3 CDR 1501 : (2015) 2 RCR(Rent) 109 : (2015) 3 RLW 2378
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, 100Limitation Act, 1963 - Section 5
High Courts22 Apr 2015Disposed off
Badri Narain Meena and Others Vs B.S. Rathore and Others
Rajasthan High Court · (2015) 3 CDR 1327
Industrial Disputes Act, 1947 - Section 17-B
High Courts22 Apr 2015Allowed
Deepak Mandan Vs Maharaja Ganga Singh University and Others
Rajasthan High Court · (2016) 1 CDR 11
High Courts22 Apr 2015Allowed
Heera Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0186
Constitution of India, 1950 - Article 226
High Courts22 Apr 2015Disposed off
Jethu Dan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0171
High Courts22 Apr 2015
Bhagirath and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0168
High Courts22 Apr 2015Allowed
D.R. Dayama Vs The New India Assurance Company Ltd. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0167
High Courts22 Apr 2015Dismissed
Shiv Narain Vs The General Manager, Jodhpur Sahkari Upbhokta Whole Sale Bhandar Ltd. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0166
Rajasthan Co-operative Societies Act, 1965 - Section 74, 74(1), 74(2)
High Courts22 Apr 2015Dismissed
Mukhtiyar Khan and Others Vs Bajranglal Garg and Others
Rajasthan High Court · (2015) 04 RAJ CK 0165
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 26A, Order 41 Rule 41, 151