High Courts28 Apr 2015Dismissed
Gajendra Kumar and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0068
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 736 of 2,241
High Courts27 Apr 2015Dismissed
Baboo Khan Vs The State of Rajasthan
Rajasthan High Court · (2015) CriLJ 3144 : (2015) 3 DMC 450 : (2015) 4 RLW 2906
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B
High Courts27 Apr 2015Allowed
Narain Das Mukhija Vs Seven Arts Pictures
Rajasthan High Court · (2015) 3 WLN 96
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 2(1)(b), 2(1)(e)Civil Procedure Code, 1908 (CPC) - Section 20
High Courts27 Apr 2015Dismissed
Nagendra Pratihast Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0193
Constitution of India, 1950 - Article 14, 226Prevention of Corruption Act, 1988 - Section 13, 7
High Courts27 Apr 2015Allowed
Phulad Mines and Minerals Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0190
Mines and Minerals (Development and Regulation) Act, 1957 - Section 26(1), 30
High Courts27 Apr 2015Allowed
Ravinder Vs State of Rajasthan
Rajasthan High Court · (2015) 04 RAJ CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts27 Apr 2015Dismissed
Ramswaroop and Others Vs Manna Lal and Others
Rajasthan High Court · (2015) 04 RAJ CK 0097
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 8 Rule 5, Order 8 Rule 9Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 58
High Courts27 Apr 2015Allowed
Navita Kumari Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0096
High Courts27 Apr 2015Allowed
Rakesh Kumar Mundra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0082
High Courts27 Apr 2015Dismissed
RIICO Vs General Secretary, Rajasthan Public Sector Employees Union
Rajasthan High Court · (2015) 145 FLR 977 : (2015) LabIC 3576
High Courts24 Apr 2015
Keti Construction (I) Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (2015) 84 VST 139
High Courts24 Apr 2015Dismissed
Gynesh Shringi Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3118
High Courts24 Apr 2015Allowed
Hanuman Lal and Others Vs Munish Chand Jain
Rajasthan High Court · (2015) 3 CDR 1602 : (2015) 3 WLN 508
Constitution of India, 1950 - Article 227
High Courts24 Apr 2015Dismissed
Radhey Shyam and Others Vs The Rent Tribunal and Others
Rajasthan High Court · (2015) 2 RCR(Rent) 52
Constitution of India, 1950 - Article 226, 227
High Courts24 Apr 2015Dismissed
Udai Veer Singh and Others Vs Jaipur Municipal Corporation and Others
Rajasthan High Court · (2016) 1 CDR 154
High Courts24 Apr 2015Dismissed
Kuldeep Singh Rathor and Others Vs Jalam Singh and Others
Rajasthan High Court · (2015) 3 CDR 1375
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts24 Apr 2015Dismissed
Krishna Leela Estate Private Limited Vs Kalyan and Others
Rajasthan High Court · (2015) 3 CDR 1360
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3, Order 13 Rule 4, Order 18 Rule 4Rajasthan Stamp Act, 1998 - Section 3, 34, 36, 39, 40Registration Act, 1908 - Section 49
High Courts24 Apr 2015Allowed
Jagdish Vs State (Home Department) and Others
Rajasthan High Court · (2015) 04 RAJ CK 0098
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 147, 148, 302, 304, 428
High Courts24 Apr 2015
Assistant Commissioner Works Contract and Leasing Tax Vs P.N.C. Construction
Rajasthan High Court · (2015) 82 VST 335
High Courts24 Apr 2015Disposed off
Sarita and Others Vs Munni Devi
Rajasthan High Court · (2016) 1 CCR 192 : (2015) CriLJ 3594 : (2015) 3 Crimes 198 : (2015) 2 RLW 1777
Criminal Procedure Code, 1973 (CrPC) - Section 272, 273, 274, 275, 276Evidence Act, 1872 - Section 3