COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 734 of 2,241

High Courts01 May 2015

Reliance Trading Corporation and Others Vs The ITO, Jaipur and Others

Rajasthan High Court · (2015) 376 ITR 53

Central Excises and Salt Act, 1944 - Section 37Customs Act, 1962 - Section 75Income Tax Act, 1961 - Section 14, 143(2), 2(15), 28, 28

High Courts01 May 2015Dismissed

Kalpana Sharma and Others Vs The Government of Rajasthan and Others

Rajasthan High Court · (2015) LabIC 3379

Constitution of India, 1950 - Article 14, 226

High Courts01 May 2015Dismissed

Mahesh Chand Vs Judicial Officer and Others

Rajasthan High Court · AIR 2015 Raj 141 : (2016) 1 RLW 602

Registration Act, 1908 - Section 17, 35, 49Stamp Act, 1899 - Section 2(10), 35, 49, 77

High Courts01 May 2015Dismissed

Mohinudeen Khan and Others Vs Aashif Khan and Others

Rajasthan High Court · (2015) 05 RAJ CK 0161

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 104

High Courts01 May 2015Dismissed

Goverdhan Singh Bhati Vs Jaipur Nagaur Aanchalik Gramin Bank and Others

Rajasthan High Court · (2015) 05 RAJ CK 0112

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 14, 17, 17(1), 18

High Courts01 May 2015

Commissioner of Income Tax Vs The Udaipur Central Cooperative Bank Ltd.

Rajasthan High Court · (2015) 05 RAJ CK 0110

Income Tax Act, 1961 - Section 260-A, 271, 271(1)(c), 276C, 80-P(2)(d)

High Courts01 May 2015Allowed

Radha Joshi Vs Indian Oil Corporation Limited and Others

Rajasthan High Court · (2015) 05 RAJ CK 0109

Constitution of India, 1950 - Article 226

High Courts01 May 2015Allowed

Ram Lal Maneria and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 05 RAJ CK 0107

Constitution of India, 1950 - Article 14, 16

High Courts01 May 2015

Citymax Hotels (India) Pvt. Ltd. Vs CTO Anti Evasion Zone-I

Rajasthan High Court · (2015) 83 VST 314

Rajasthan Entertainments and Advertisements Tax Act, 1957 - Section 2, 2(5), 7(2)

High Courts01 May 2015Disposed off

Pappu and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 05 RAJ CK 0063

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304, 34

High Courts01 May 2015

Ramesh Chandra Soni and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 05 RAJ CK 0042

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47Constitution of India, 1950 - Article 136, 141, 226Criminal Procedure Code, 1973 (CrPC) - Section 438, 482

High Courts30 Apr 2015Dismissed

Tara Chand Vs Nuclear Power Corporation of India

Rajasthan High Court · (2015) 04 RAJ CK 0217

Constitution of India, 1950 - Article 14, 16

High Courts30 Apr 2015Allowed

Balwant Singh Vs State of Raj. and Others

Rajasthan High Court · (2015) 04 RAJ CK 0216

Constitution of India, 1950 - Article 14, 16, 309, 311

High Courts30 Apr 2015Allowed

Julfikar Ali Bhutto Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0215

Rajasthan Panchayati Raj Act, 1994 - Section 19(1), 39, 39(1)(a), 39(2), 43

High Courts30 Apr 2015Partly Allowed

Kola Ram Vs State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 569

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 133

High Courts30 Apr 2015Dismissed

Kesu Lal Vs State of Rajasthan

Rajasthan High Court · (2015) 04 RAJ CK 0213

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 504

High Courts30 Apr 2015Dismissed

Satyaveer and Others Vs The Board of Revenue and Others

Rajasthan High Court · (2015) 04 RAJ CK 0206

Constitution of India, 1950 - Article 226, 227

High Courts30 Apr 2015Dismissed

Om Prakash Gupta Vs The Union of India and Others

Rajasthan High Court · (2015) 04 RAJ CK 0189

High Courts30 Apr 2015

Kalra Steel Traders Vs Assistant Commercial Taxes Officer

Rajasthan High Court · (2015) 83 VST 506

Rajasthan Value Added Tax Act, 2003 - Section 76(6)

High Courts30 Apr 2015Allowed

Jaipur Development Authority Vs Pankaj Sharma and Others

Rajasthan High Court · (2015) 3 CDR 1613

Constitution of India, 1950 - Article 300-A