High Courts27 Mar 2015Allowed
Abdul Rashid Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420, 468
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 748 of 2,241
High Courts27 Mar 2015Dismissed
Shiv Prasad Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0142
Penal Code, 1860 (IPC) - Section 302, 376
High Courts27 Mar 2015Dismissed
Kanta Rani Vs The Addl. Civil Judge (S.D.) No. 1 and Others
Rajasthan High Court · (2015) 03 RAJ CK 0032
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 6 Rule 17, Order 7 Rule 14
High Courts27 Mar 2015Allowed
Heera Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0030
High Courts26 Mar 2015Disposed Off
Shyam Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 1 DMC 86 : (2015) 4 RLW 3092
Evidence Act, 1872 - Section 1, 106, 113B, 3, 3(12)Penal Code, 1860 (IPC) - Section 302, 304B, 304-B, 498A, 498-A
High Courts26 Mar 2015Disposed off
Rameshwar and Others Vs Ratiram and Others
Rajasthan High Court · (2015) 2 WLN 493
High Courts26 Mar 2015Disposed off
Principal Investigator and Co-Ordi. and Others Vs Chandra Prakash and Others
Rajasthan High Court · (2015) 03 RAJ CK 0179
Industrial Disputes Act, 1947 - Section 17-B, 2(oo), 25F, 25-F
High Courts26 Mar 2015Dismissed
Ramesh Chand Gupta and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 4 RLW 2824 : (2015) 4 WLN 282
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 17, 23, 28, 30
High Courts26 Mar 2015
S.N. Industries Vs Union of India and Others
Rajasthan High Court · (2015) 324 ELT 138
High Courts26 Mar 2015Allowed
In Re: RSWM Limited
Rajasthan High Court · (2015) 03 RAJ CK 0155
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts26 Mar 2015Allowed
Ramji Lal Yadav and Others Vs State of Rajsthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(B), 307, 386, 389, 390Penal Code, 1860 (IPC) - Section 323, 406, 498-A
High Courts26 Mar 2015Allowed
Rajendra Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Penal Code, 1860 (IPC) - Section 379Rajasthan Forest Act, 1953 - Section 41, 42
High Courts26 Mar 2015Dismissed
Amal Mubarak Salim Al Reiyami and Others Vs Union of India
Rajasthan High Court · (2015) 321 ELT 590 : (2015) 4 RLW 3488
Criminal Procedure Code, 1973 (CrPC) - Section 132, 161, 2, 436, 439Customs Act, 1962 - Section 104, 104 (6) (c), 107, 108, 11Evidence Act, 1872 - Section 24, 25
High Courts26 Mar 2015Allowed
Sandeep Sharma Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts26 Mar 2015Allowed
Satish Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0064
High Courts26 Mar 2015
Kanti Lal and Others Vs Mahendra Kumar and Others
Rajasthan High Court · (2015) 03 RAJ CK 0031
Motor Vehicles Act, 1988 - Section 140, 166, 173
High Courts26 Mar 2015Allowed
In Re: Amolak Diagnostic Private Limited
Rajasthan High Court · (2015) 03 RAJ CK 0029
Companies Act, 1956 - Section 391, 391, 392, 393, 393
High Courts25 Mar 2015Allowed
Kamla Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 136
Constitution of India, 1950 - Article 14Rajasthan Colonisation Act, 1954 - Section 28, 7Rajasthan Land Revenue Act, 1956 - Section 101, 2(iii)
High Courts25 Mar 2015Dismissed
National Institute of Ayurveda Vs Central Government Industrial Tribunal cum Labour Court and Others
Rajasthan High Court · (2015) 03 RAJ CK 0198
Constitution of India, 1950 - Article 227, 41, 43Industrial Disputes Act, 1947 - Section 10, 2, 2 (oo)(bb), 2(oo), 2(oo)(bb)
High Courts25 Mar 2015Dismissed
Vishambhar Dayal Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302