High Courts23 Mar 2015Disposed off
Kharadi Gas Service Vs The Hindustan Petroleum Corporation Limited and Others
Rajasthan High Court · (2015) 03 RAJ CK 0103
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 751 of 2,241
High Courts23 Mar 2015Dismissed
Rooparam Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0100
Rajasthan Tenancy Act, 1955 - Section 15
High Courts23 Mar 2015Allowed
Arun Singhvi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 320, 406, 498A, 498-A
High Courts23 Mar 2015Dismissed
Gopa Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 397, 482Penal Code, 1860 (IPC) - Section 420
High Courts20 Mar 2015Disposed Off
Hukam Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 SCT 112
High Courts20 Mar 2015Disposed Off
Mohan Ram Bhati Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2015) 4 SCT 103
High Courts20 Mar 2015Disposed off
In Re: Electronic Circuits Ltd.
Rajasthan High Court · (2015) 191 CompCas 282
Companies Act, 1956 - Section 456(2), 481, 555(2)
High Courts20 Mar 2015Allowed
Om Prakash Vs Lalita Meena
Rajasthan High Court · (2015) 3 CDR 1217
Hindu Marriage Act, 1955 - Section 13, 13-B
High Courts20 Mar 2015Allowed
Monika Maheshwari Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0195
High Courts20 Mar 2015Dismissed
Satya Narain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0165
Constitution of India, 1950 - Article 14, 15(4), 16, 16(4)
High Courts20 Mar 2015Dismissed
Shajid and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0164
Criminal Procedure Code, 1973 (CrPC) - Section 161, 437AEvidence Act, 1872 - Section 27Identification of Prisoners Act, 1920 - Section 4, 5
High Courts20 Mar 2015Disposed off
Gurmeet Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 389Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Mar 2015Dismissed
Dinu Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0126
Rajasthan Prevention of Anti-social Activities Act, 2006 - Section 11, 2, 3, 3(1), 3(2)
High Courts20 Mar 2015Dismissed
Laxmi Chand Vs Raj. State Road Trans. Corpn. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0125
High Courts20 Mar 2015
Mool Chand and Others Vs Sita and Others
Rajasthan High Court · (2015) 03 RAJ CK 0124
Limitation Act, 1963 - Section 5
High Courts20 Mar 2015Dismissed
State of Rajasthan Vs Shiv Construction Company Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0123
Arbitration and Conciliation Act, 1996 - Section 11, 31(7), 33, 34, 37
High Courts20 Mar 2015
Indian Oil Corporation Limited Vs The Assistant Commissioner, Commercial Taxes and Others
Rajasthan High Court · (2015) 03 RAJ CK 0107
High Courts20 Mar 2015Dismissed
Janki Devi and Others Vs Official Liquidator Maharaja Kishangarh Mills Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 21, Order 21 Rule 35Companies Act, 1956 - Section 433, 446, 446(2)(b), 447, 477
High Courts20 Mar 2015
Indian Oil Corporation Limited Vs The Assistant Commissioner, Commercial Taxes
Rajasthan High Court · (2015) 4 RLW 3538 : (2015) 82 VST 264
Rajasthan Value Added Tax Act, 2003 - Section 2, 2(36)
High Courts20 Mar 2015Allowed
Key Pee Buildtech Pvt. Ltd. Vs Shahjahan Begum
Rajasthan High Court · (2015) 4 CDR 2070 : (2015) 4 RLW 3567 : (2015) 3 WLN 173
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 11, 151, 20Transfer of Property Act, 1882 - Section 54