High Courts17 Mar 2015Allowed
Gopal Brothers and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0087
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 754 of 2,241
High Courts17 Mar 2015Dismissed
Rajneesh Kumar and Others Vs Om Prakash Choudhary and Others
Rajasthan High Court · (2015) 03 RAJ CK 0086
Constitution of India, 1950 - Article 14, 16
High Courts17 Mar 2015
Secretary, UIT and Others Vs Radha Krishan Sharma and Others
Rajasthan High Court · (2015) 03 RAJ CK 0070
Penal Code, 1860 (IPC) - Section 420, 467, 468
High Courts17 Mar 2015Dismissed
N.L. Jangid Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0015
Constitution of India, 1950 - Article 14
High Courts17 Mar 2015Allowed
Rajasthan State Ganganagar Sugar Mills Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0006
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 20 Rule 6A, Order 41 Rule 1, Order 7 Rule 11, 151Limitation Act, 1963 - Section 12, 12(2)Rajasthan Tenancy Act, 1955 - Section 183, 223
High Courts17 Mar 2015Allowed
Starlight Bruchem Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0004
Companies Act, 1956 - Section 21, 23
High Courts16 Mar 2015Disposed off
Sunil Kumar Vs Hem Raj and Others
Rajasthan High Court · (2015) 03 RAJ CK 0085
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Mar 2015Dismissed
L.Rs. of Motilal Vs Gyandutt
Rajasthan High Court · (2015) 4 CDR 1782 : (2016) 1 RLW 54
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Evidence Act, 1872 - Section 151, 45Hindu Marriage Act, 1955 - Section 5
High Courts13 Mar 2015Partly Allowed
Onkar Lal Vs Rent Appellate Tribunal, Jodhpur and Others
Rajasthan High Court · (2015) 03 RAJ CK 0093
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227
High Courts13 Mar 2015Dismissed
Narayan Das Guru Mahant Vashu Dev Ki Khaki Vs Kumawat Samaj and Others
Rajasthan High Court · (2015) 03 RAJ CK 0053
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Rajasthan Land Revenue Act, 1956 - Section 75
High Courts13 Mar 2015Dismissed
Dinesh Medical Store Vs Veermaram Charitable Trust and Others
Rajasthan High Court · (2015) 03 RAJ CK 0052
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45, 92
High Courts13 Mar 2015Partly Allowed
Nand Kishore Vs Manohar Lal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0044
Constitution of India, 1950 - Article 226
High Courts13 Mar 2015Dismissed
Taj Mohd. And Others Vs Jodhpur Development Authority (JDA)
Rajasthan High Court · (2015) 03 RAJ CK 0020
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 16, Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 5(2)Constitution of India, 1950 - Article 226, 227
High Courts13 Mar 2015Allowed
Jabbar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0019
High Courts12 Mar 2015Disposed off
Ishwar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 3386 : (2015) 3 SCT 328
Constitution of India, 1950 - Article 14, 16, 309Rajasthan Home Guards Act, 1963 - Section 2(1)
High Courts12 Mar 2015Allowed
Vinod Kumar Mishra and Others Vs Ashok Kumar Saxena and Others
Rajasthan High Court · (2015) 03 RAJ CK 0176
Constitution of India, 1950 - Article 14, 16
High Courts12 Mar 2015Disposed off
State of Rajasthan and Others Vs Kishan Gopal and Others
Rajasthan High Court · (2016) 1 RLW 1
Constitution of India, 1950 - Article 21, 309
High Courts12 Mar 2015Disposed off
Iswhar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 545
Constitution of India, 1950 - Article 14, 16, 309Rajasthan Home Guards Act, 1963 - Section 10, 2(1)
High Courts12 Mar 2015Dismissed
Jagdish Prasad Yadav Vs Labour Court No. 2, Jaipur and Others
Rajasthan High Court · (2015) 03 RAJ CK 0083
Constitution of India, 1950 - Article 32Industrial Disputes Act, 1947 - Section 10, 33A, 33C (2), 33-C (2)
High Courts12 Mar 2015Allowed
Magu Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42