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Rajasthan High Court judgments

44,813 judgments · page 756 of 2,241

High Courts10 Mar 2015

Ghanshyam Vs State of Rajasthan

Rajasthan High Court · (2015) 03 RAJ CK 0201

Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 157, 173(3), 313Penal Code, 1860 (IPC) - Section 148, 149, 302
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High Courts10 Mar 2015Allowed

Swaroop Vs The State of Rajasthan

Rajasthan High Court · (2015) 03 RAJ CK 0190

Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 25, 27
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High Courts10 Mar 2015Dismissed

Kan Singh Vs Mishri Devi and Others

Rajasthan High Court · (2015) 03 RAJ CK 0091

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(c), 144, 2(2)Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 14, 5
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High Courts10 Mar 2015

Geeta Devi Vs Surendramal Mertiya

Rajasthan High Court · AIR 2015 Raj 117 : (2015) 3 CDR 1483 : (2015) 2 RCR(Rent) 364 : (2015) 4 RLW 3521

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Transfer of Property Act, 1882 - Section 109, 8
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