High Courts02 Mar 2015
Commissioner of Central Excise Vs Sewa Steels Pvt. Ltd. and Others
Rajasthan High Court · (2015) 324 ELT 119
Central Excises and Salt Act, 1944 - Section 11A, 11AC, 11-AC, 37Constitution of India, 1950 - Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 759 of 2,241
High Courts02 Mar 2015Dismissed
Namita Godara and Others Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0042
High Courts02 Mar 2015Disposed off
Krishan Gopal Vs State of Raj.
Rajasthan High Court · (2015) 03 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(b), 397, 401(2)Penal Code, 1860 (IPC) - Section 120B, 406, 420, 467, 468
High Courts02 Mar 2015
Gopa Ram and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0034
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts02 Mar 2015Dismissed
Devi Singh Vs Karan Singh and Others
Rajasthan High Court · (2016) 1 WLN 254
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Rajasthan Tenancy Act, 1955 - Section 188, 230, 53, 53(4), 88
High Courts02 Mar 2015Disposed off
Kailash Chand Vs Board of Revenue and Others
Rajasthan High Court · (2016) 1 WLN 259
Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 232
High Courts02 Mar 2015
Mahaveer Selection Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0023
Rajasthan Value Added Tax Act, 2003 - Section 18, 18 (1), 18(3)(v), 21, 23
High Courts02 Mar 2015Dismissed
Rajasthan State Granites and Marble Mazdoor Sangh and Others Vs Rajasthan State Mines and Minerals Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0022
Industrial Disputes Act, 1947 - Section 2(oo)
High Courts02 Mar 2015Dismissed
Pemaram Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 154, 195, 482Penal Code, 1860 (IPC) - Section 120-B, 172, 173, 174, 175
High Courts27 Feb 2015Dismissed
Chhotu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2146 : (2015) 4 RLW 3160 : (2015) 3 RLW 2257
Constitution of India, 1950 - Article 226Jaipur Development Authority Act, 1982 - Section 72Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(3), 10(5), 10(6), 3
High Courts27 Feb 2015
Universal Cylinders Limited Vs The Commercial Taxes Officer, Anti Evasion
Rajasthan High Court · (2015) 81 VST 205
Central Sales Tax Act, 1956 - Section 2(h)
High Courts27 Feb 2015Disposed off
Mool Chand Arya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0169
Constitution of India, 1950 - Article 226
High Courts27 Feb 2015Dismissed
Yogesh Kumar Soni Vs State of Raj.
Rajasthan High Court · (2015) 02 RAJ CK 0160
Constitution of India, 1950 - Article 14, 16, 21, 226Hindu Adoptions and Maintenance Act, 1956 - Section 11(6)
High Courts27 Feb 2015
Addl. Commissioner (Legal), Commercial Taxes, Rajasthan Vs Taluka Tent Decorators
Rajasthan High Court · (2015) 81 VST 258
Rajasthan Value Added Tax Act, 2003 - Section 2(35), 2(35)(iv), 36
High Courts27 Feb 2015
Jatun Begum and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114(a)Penal Code, 1860 (IPC) - Section 120-B, 302, 394, 396, 452
High Courts27 Feb 2015Dismissed
Adarsh Goyal Vs Madanlal
Rajasthan High Court · (2015) 3 CDR 1153 : (2015) 4 RLW 2945
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 6 Rule 17, Order 8 Rule 1(3)Constitution of India, 1950 - Article 136, 226, 227
High Courts27 Feb 2015Allowed
Birju Singh Vs Additional District Judge (Fast Track) No. 1 and Others
Rajasthan High Court · (2015) 3 CDR 1188
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3, 151Rajasthan Stamp Act, 1998 - Section 13, 14, 37, 42, 44Stamp Act, 1899 - Section 13, 14, 33, 38, 40
High Courts27 Feb 2015Dismissed
Union of India Vs Rajasthan State Mines and Minerals Limited
Rajasthan High Court · (2015) 02 RAJ CK 0153
Railway Claims Tribunal Act, 1987 - Section 13(1)(b), 16
High Courts27 Feb 2015Allowed
Secretary, Rajasthan Housing Board and Others Vs Gulshan Kumar Bhatiya and Others
Rajasthan High Court · (2015) 02 RAJ CK 0144
Apprentices Act, 1961 - Section 4Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 2(s), 25F
High Courts27 Feb 2015Disposed off
Sharda Devi Vs Iqbal Singh and Others
Rajasthan High Court · (2015) 4 RLW 2936
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11