High Courts17 Feb 2016Allowed
Mohd. Salim Vs Mohd. Anwar and another
Rajasthan High Court · (2016) 3 DNJ 1027 : (2016) 1 WLCRajUC 665 : (2016) 3 WLN 176
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 675 of 2,241
High Courts17 Feb 2016Allowed
Dust Daman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLCRajUC 629
Constitution of India, 1950 — Article 226
High Courts17 Feb 2016Allowed
Naina Ram @ Noma and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 WLCRajUC 605
Penal Code, 1860 (IPC) — Section 149, 307, 320
High Courts17 Feb 2016Disposed off
Kishan Gopal Bansal Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 149 FLR 545
Constitution of India, 1950 — Article 226
High Courts17 Feb 2016Dismissed
Khayali Devi Vs State and Others
Rajasthan High Court · (2016) 2 CriLR 581 : (2016) 1 RajCriC 510 : (2016) 2 RLW 1432 : (2016) 4 WLC 120
Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 6(a)
High Courts17 Feb 2016Dismissed
Narendra Singh Bhati Vs Fateh Singh and Others
Rajasthan High Court · (2016) 02 RAJ CK 0046
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 23 Rule 1(3), Order 41 Rule 11, Order 9 Rule 13, Section 151, Section 96Contract Act, 1872 - Section 19, Section 64, Section 65Specific Relief Act, 1963 - Section 27, Section
High Courts16 Feb 2016Allowed
Rajasthan Vidhyut Takniki Karmchari Association Vs State of Rajasthan
Rajasthan High Court · (2016) 4 LLN 236
Constitution of India, 1950 — Article 226
High Courts16 Feb 2016Allowed
Kani Vs Rajasthan State Electricity Board, Jaipur and Others
Rajasthan High Court · (2016) 1 WLCRajUC 589
Constitution of India, 1950 - Article 226, Article 32Penal Code, 1860 (IPC) - Section 338
High Courts16 Feb 2016Allowed
Lal Chand and Others Vs Karam Singh and Others
Rajasthan High Court · (2016) 2 ACC 856 : (2017) ACJ 321 : (2016) 2 TAC 351
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts16 Feb 2016Allowed
Shweta Upadhyay Vs Registrar, Vinayaka Mission Research Foundation
Rajasthan High Court · (2016) 3 WLN 409
Constitution of India, 1950 - Article 226
High Courts16 Feb 2016Dismissed
Sitaram Sharma Vs Ramji Lal Meena
Rajasthan High Court · (2016) 3 WLN 511
Motor Vehicles Act, 1988 - Section 166
High Courts16 Feb 2016Disposed off
Hamir Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 4 AICLR 631 : (2016) 2 CriCC 855 : (2016) CriLJ 3203 : (2016) 1 CriLR 516 : (2016) 2 Crimes 399 : (2016) 1 RajCriC 393 : (2016) 2 RLW 1361 : (2016) 3 WLC 747 : (2016) 1 WLN 500
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 8
High Courts16 Feb 2016Allowed
RSRTC Vs Ramavatar Sharma and Others
Rajasthan High Court · (2016) 1 CLR 1041 : (2016) 149 FLR 378 : (2016) LabLR 394 : (2016) 2 LLJ 579
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts16 Feb 2016Dismissed
R.S.R.T.C. Vs Jamal and Others
Rajasthan High Court · (2016) 2 DNJ 508
Motor Vehicles Act, 1988 — Section 173
High Courts16 Feb 2016Disposed off
Rajni Devi Vs Nathu Singh
Rajasthan High Court · (2016) 02 RAJ CK 0052
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Feb 2016Dismissed
Rajasthan Vidhyut Takniki Karmchari Association District Unit Tonk and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0018
Industrial Disputes Act, 1947 - Section 18, Section 33
High Courts15 Feb 2016Dismissed
Rajasthan State Cooperative Bank Limited Vs Sh. Ramavtar Sharma
Rajasthan High Court · (2016) 4 CivCC 229 : (2017) 2 RLW 1366 : (2016) 3 WLC 449
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Feb 2016Disposed Off
Rohit @ Mohit Vs State
Rajasthan High Court · (2016) 3 WLN 175
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 53Penal Code, 1860 (IPC) - Section 342, 363, 366, 376
High Courts15 Feb 2016Dismissed
Kan Singh Vs Vane Chand Satish Kumar
Rajasthan High Court · (2017) ACD 346 : (2016) 3 DCR 625 : (2017) 1 NIJ 258
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts15 Feb 2016Disposed Off
Kiran Kanwar Vs Union of India and Others
Rajasthan High Court · (2016) 286 CurTR 262 : (2016) 2 WLC 683
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 3, Order 8 Rule 5Constitution of India, 1950 - Article 226, Article 227Income Tax Act, 1922 - Section 24(1)(a), Section 34, Section 34(1), Section 34(1)(a), Section 34(1)(b)