High Courts24 Feb 2016Allowed
Naresh Kumar Vs Ajay
Rajasthan High Court · (2016) 4 RLW 3474 : (2016) 3 WLC 242 : (2016) 3 WLN 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 673 of 2,241
High Courts24 Feb 2016Allowed
Bhanwar Lal @ Bhanwara Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriCC 48 : (2016) 1 WLCRajUC 566
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Feb 2016Dismissed
New Apostolic Church Charitable Trust Vs Samuel Masih
Rajasthan High Court · (2016) 02 RAJ CK 0024
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(a), Order 7 Rule 11(d)Rajasthan Public Trusts Act, 1959 - Section 17, Section 29
High Courts23 Feb 2016Allowed
Sattu Ram @ Satiya and Anr. Vs State of Rajasthan
Rajasthan High Court · (2016) ALLMRCri 455 : (2016) 2 CriLR 588 : (2016) 5 RCRCriminal 706 : (2016) 2 WLN 170
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)(g), 16, 52
High Courts23 Feb 2016Dismissed
Harjeet Singh Vs State of Rajasthan and Anr.
Rajasthan High Court · (2016) ACD 525 : (2016) 163 AIC 341 : (2016) 4 BC 473 : (2016) 2 CriLR 577 : (2016) 3 DCR 732 : (2016) 2 NIJ 34 : (2016) 2 RajCriC 564 : (2016) 2 RLW 1016 : (2016) 2 WLN 159
Criminal Procedure Code, 1973 (CrPC) — Section 326(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Feb 2016Dismissed
Smt. Chanchal Kanwar Vs State of Rajasthan and another.
Rajasthan High Court · (2016) 1 WLCRajUC 568
Criminal Procedure Code, 1973 (CrPC) — Section 408
High Courts23 Feb 2016Dismissed
The Commissioner, Commercial Taxes Department and Others Vs Manglam Cement Limited and Others
Rajasthan High Court · (2016) 02 RAJ CK 0023
Central Sales Tax Act, 1956 - Section 14, Section 15, Section 6, Section 8, Section 8(5)
High Courts23 Feb 2016Allowed
Patel Ram Meena Vs Reserve Bank of India and Others
Rajasthan High Court · (2016) 02 RAJ CK 0021
High Courts22 Feb 2016Disposed Off
Sanjeev Bharadwaj Vs Yogeshwar Swaroop Bhatnagar
Rajasthan High Court · (2016) 3 WLC 94
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49Stamp Act, 1989 — Section 36
High Courts22 Feb 2016Dismissed
Hariram Saini and Others Vs Vimla Sharma and Others
Rajasthan High Court · (2016) 2 DNJ 819
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 100
High Courts22 Feb 2016Disposed off
Smt. Mathra and another. Vs Randhir Singh @ Gagandeep and Others
Rajasthan High Court · (2016) 3 DNJ 1062 : (2016) 1 WLCRajUC 623
Motor Vehicles Act, 1988 — Section 168, 173
High Courts22 Feb 2016Dismissed
Roop Chand Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLN 416
Rajasthan Excise Act, 1950 — Section 19, 47, 54
High Courts22 Feb 2016Disposed Off
Alladin Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 75 : (2016) 1 RajCriC 331 : (2016) 4 RLW 2822
Criminal Procedure Code, 1973 (CrPC) — Section 482Passports Act, 1967 — Section 6(2)Penal Code, 1860 (IPC) — Section 332, 342, 353
High Courts22 Feb 2016Dismissed
Kishan Jot and Others Vs Radhey Shyam and Others
Rajasthan High Court · (2016) 02 RAJ CK 0051
Civil Procedure Code, 1908 (CPC) - Section 100, Section 2 (11)
High Courts19 Feb 2016Allowed
In Re : Competent Hotels Private Limited
Rajasthan High Court · (2017) 200 CompCas 16
Companies Act, 1956 - Section 100, Section 101, Section 102, Section 103, Section 104, Section 391(2), Section 394, Section 52Income Tax Act, 1961 - Section 220(2)
High Courts19 Feb 2016Disposed Off
Banwari Lal Sharma Vs State of Rajasthan
Rajasthan High Court · (2016) 4 AICLR 797 : (2017) 2 BC 163 : (2016) 3 CivCC 619 : (2016) 3 CriCC 860 : (2016) 2 NIJ 304 : (2016) 3 RajCriC 950 : (2016) 2 WLCRajUC 30
Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts19 Feb 2016Allowed
Brajesh Kumar Vs Shri Radhey Shyam
Rajasthan High Court · (2016) 3 WLN 145
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Feb 2016Disposed Off
Mukesh @ Dev Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 696
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 120B, 308, 323, 341
High Courts19 Feb 2016Allowed
Aladdin and Others Vs State of Rajasthan
Rajasthan High Court · (2017) 1 AICLR 41 : (2016) 3 CriCC 431 : (2016) CriLJ 3173 : (2016) 1 CriLR 521 : (2016) 4 Crimes 326 : (2016) 2 RajCriC 521 : (2016) 2 RLW 1040 : (2016) 3 WLC 710 : (2016) 2 WLN 131
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 465Evidence Act, 1872 - Section 106, Section 114, Section 24, Section 25, Section 26, Section 27
High Courts19 Feb 2016Dismissed
Sawai Singh Vs State of Rajasthan and another
Rajasthan High Court · (2016) 3 CriCC 175 : (2016) 1 WLCRajUC 635
Penal Code, 1860 (IPC) — Section 342, 363, 367