High Courts19 Feb 2016Allowed
Kheta Ram Vs The State of Rajasthan and another
Rajasthan High Court · (2016) 1 WLCRajUC 585
Constitution of India, 1950 — Article 226Rajasthan Medical and Health Subordinate Service Rules, 1965 — Rule 7-C
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 674 of 2,241
High Courts19 Feb 2016Dismissed
Mahendra Lodha Vs Union of India and Others
Rajasthan High Court · (2016) 3 DNJ 1047 : (2016) 1 WLCRajUC 577
National Highways Act, 1956 — Section 3-A
High Courts19 Feb 2016Dismissed
Sadhu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 549
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts19 Feb 2016Dismissed
Mool Chand Bharti Vs Civil Judge, Senior Division, Bikaner
Rajasthan High Court · (2016) 2 DNJ 541
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Feb 2016Dismissed
Ashok Kumar Vs State of Rajasthan and another
Rajasthan High Court · (2016) ACD 848 : (2016) 4 AICLR 923 : (2017) 2 BC 691 : (2016) 3 CriCC 786 : (2016) 2 CriLR 685 : (2017) 1 DCR 154 : (2016) 2 NIJ 92 : (2016) 1 RajCriC 395 : (2016) 4 RCRCivil 895 : (2016) 4 RCRCriminal 797 : (2016) 1 WLCRajUC 615 : (2016) 2 WLN 482
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Feb 2016Dismissed
Hari Prasad Sharma Vs State of Rajasthan and another.
Rajasthan High Court · (2016) 1 WLCRajUC 633 : (2016) 2 WLN 205
Rajasthan Service Rules, 1951 — Rule 86(1)
High Courts19 Feb 2016Allowed
Kheta Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0016
Constitution of India, 1950 - Article 226
High Courts19 Feb 2016Allowed
Official Liquidator of Lath Steels Private Limited Vs Pawan Kumar Lath and Bimal Kumar Lath
Rajasthan High Court · (2016) 02 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 65
High Courts19 Feb 2016Dismissed
Narendra Singh and Others Vs Jai Singh and Others
Rajasthan High Court · (2016) 2 DNJ 719
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Feb 2016Dismissed
State of Rajasthan and Others Vs Smt. Chandna Devi
Rajasthan High Court · (2016) 2 DNJ 713 : (2016) 1 WLCRajUC 551
Industrial Disputes Act, 1947 — Section 10, 29
High Courts18 Feb 2016Allowed
Pawan Kumar Vs Surja Ram and Others
Rajasthan High Court · (2016) 1 WLCRajUC 640
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Feb 2016Dismissed
Shri Oswal Singh Sabha Vs Sh.Bhoor Chand Jeerawala and another
Rajasthan High Court · (2016) 1 WLCRajUC 637
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Feb 2016Disposed off
Chander Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLCRajUC 602
Constitution of India, 1950 — Article 226
High Courts18 Feb 2016Partly Allowed
Chheluddin Vs Balkisa and another.
Rajasthan High Court · (2016) 2 WLN 208
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts18 Feb 2016Allowed
Shilpi @ Sanchita Gupta Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1054 : (2016) 2 WLN 223
Criminal Procedure Code, 1973 (CrPC) — Section 231(2), 311
High Courts18 Feb 2016Allowed
Jaipur Vidyut Vitaran Nigam Ltd. Vs JSW Energy Limited
Rajasthan High Court · (2016) 02 RAJ CK 0043
Constitution of India, 1950 - Article 14, Article 226
High Courts18 Feb 2016Disposed off
Nainu Singh and Others Vs Ram Singh and Others
Rajasthan High Court · (2016) 02 RAJ CK 0020
High Courts17 Feb 2016Disposed Off
Bagta Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 949
Criminal Procedure Code, 1973 (CrPC) — Section 389, 439
High Courts17 Feb 2016Allowed
Mahendra Singh Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 1 WLCRajUC 607 : (2016) 2 WLN 112
Rajasthan High Court Rules, 1952 — Rule 381
High Courts17 Feb 2016Disposed Off
Mahaveer Prasad Vs Sayra Devi
Rajasthan High Court · (2016) 161 AIC 703 : (2016) AIR(Raj) 77 : (2016) 1 RCRRent 325 : (2016) 2 RLW 1274 : (2016) 2 WLC 448 : (2016) 2 WLN 163
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 13 Rule 3, Order 8 Rule 1A(3)Registration Act, 1908 - Section 17, Section 17(1)(b), Section 17(1)(d)Stamp Act, 1899 - Section 35, Section 39