High Courts12 Feb 2016Dismissed
Shri Bhagwan Mohta Vs Rajveer Singh
Rajasthan High Court · (2016) 3 WLN 169
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 676 of 2,241
High Courts12 Feb 2016Allowed
State of Rajasthan Vs Uka and Others
Rajasthan High Court · (2016) 2 DNJ 532 : (2016) RRD 451 : (2016) 1 WLN 342
Constitution of India, 1950 - Article 31-BRajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 - Section 13, Section 14, Section 14(1), Section 14(2), Section 14(4)Rajasthan Land Revenue Act, 1956 - Section 82<
High Courts12 Feb 2016Allowed
Akbar @ Faruk Vs State of Rajasthan and another
Rajasthan High Court · (2016) 3 CriCC 164 : (2016) 1 WLCRajUC 666
Penal Code, 1860 (IPC) — Section 363, 366
High Courts12 Feb 2016Dismissed
Rajan Kukreja Vs State of Rajasthan
Rajasthan High Court · (2016) 02 RAJ CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 167(2), Section 167(2)(a)(ii), Section 309, Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, Section 29, Section 8
High Courts12 Feb 2016Dismissed
Sabbuddin Vs Manju Jain and Others
Rajasthan High Court · (2016) 02 RAJ CK 0037
Constitution of India, 1950 - Article 227
High Courts12 Feb 2016Dismissed
In Re: Uma Enterprises Private Limited
Rajasthan High Court · (2016) 197 CompCas 386 : (2016) 136 SCL 196
Income Tax Act, 1961 - Section 2(19AA)
High Courts12 Feb 2016Dismissed
Shanker Lal Vs Ganesh Mal and Others
Rajasthan High Court · (2016) 02 RAJ CK 0025
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts11 Feb 2016Disposed Off
Bhagwan Sahay & Others Vs Ganguram & Others
Rajasthan High Court · (2016) 2 ACC 847 : (2017) ACJ 175 : (2016) 2 TAC 365
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts11 Feb 2016Dismissed
Brijmohan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 3 WLN 24 : (2016) 1 WLN 503
Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 88, Section 88(5)
High Courts11 Feb 2016Dismissed
Shishpal Vs Uma Devi
Rajasthan High Court · (2016) 1 DNJ 460 : (2016) 2 WLN 80
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 6 Rule 16, Order 6 Rule 17, Section 151
High Courts11 Feb 2016Allowed
Bhupendra Singh Hada and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLN 423
Orissa Panchayat Samiti Act, 1959 - Section 44-A, Section 44-L, Section 45-BRajasthan Panchayati Raj Act, 1994 - Section 19(1), Section 38(4), Section 39, Section 43
High Courts11 Feb 2016Dismissed
LRs of Late Shri Mahesh Kumar Vs Hanuman Prasad Goyal
Rajasthan High Court · (2016) 2 DNJ 617 : (2016) 1 WLCRajUC 683
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Feb 2016Disposed off
D Millennium Education Society and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0045
High Courts11 Feb 2016Disposed off
Sharmila Yadav and Others Vs State (Education Department) and Others
Rajasthan High Court · (2016) 02 RAJ CK 0022
High Courts11 Feb 2016Partly Allowed
Satish Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 02 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 209, Section 313, Section 374(2)Penal Code, 1860 (IPC) - Section 223, Section 299, Section 300, Section 302, Section 304, Section 307
High Courts11 Feb 2016Disposed off
Shanti Devi and Others Vs Deeparam Choudhary and Others
Rajasthan High Court · (2016) 02 RAJ CK 0013
High Courts10 Feb 2016Dismissed
New Pinkcity Grah Nirman Sahakari Samiti Ltd. Vs Jamnya
Rajasthan High Court · (2016) 4 WLN 18
Evidence Act, 1872 — Section 67Specific Relief Act, 1963 — Section 20
High Courts10 Feb 2016Dismissed
Multimetals Ltd. Vs Assistant Commr. of C. Ex., Kota
Rajasthan High Court · (2016) 338 ELT 377
High Courts10 Feb 2016Disposed Off
Rajasthan State Electricity Board Vs M/s. B.R. Industries
Rajasthan High Court · (2016) 3 WLN 473
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25
High Courts10 Feb 2016Dismissed
Udai Lal Vs Rajesh Kumar and another.
Rajasthan High Court · (2016) 2 DNJ 556
Rajasthan Rent Control Act, 2001 — Section 20(1), 20(3), 9