High Courts09 Feb 2016Allowed

Bala Baksh Vs Magan Lal and Others

Rajasthan High Court · (2016) 3 RLW 2499 : (2016) 3 WLC 602 : (2016) 2 WLN 85

Arbitration Act, 1940 - Section 32, Section 33Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 22 Rule 9, Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9, Section 11