High Courts26 Feb 2016Allowed
Rochiram & Sons Vs Union of India
Rajasthan High Court · (2016) 336 ELT 609
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 672 of 2,241
High Courts26 Feb 2016Dismissed
Brijesh Yadav Vs State of Rajasthan
Rajasthan High Court · (2016) CriLJ 3169 : (2016) 2 RajCriC 735 : (2016) 2 RLW 1623 : (2016) 4 WLC 127
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37
High Courts26 Feb 2016Dismissed
Suresh Kumar Agarwal Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 325 : (2016) 3 DCR 728 : (2017) 1 NIJ 214
Evidence Act, 1872 - Section 47Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts26 Feb 2016Dismissed
Ravi @ Ravikant Vs State of Rajasthan
Rajasthan High Court · (2016) 161 AIC 718 : (2016) 4 CriCC 74 : (2016) CriLJ 3309 : (2016) 2 CriLR 676 : (2016) 1 RajCriC 518 : (2016) 2 RLW 1455 : (2016) 3 WLC 756
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 8
High Courts26 Feb 2016Dismissed
Central Bureau of Narcotics Vs Prem Singh Ranawat and Others
Rajasthan High Court · (2016) 2 WLN 199
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(c), 18(h), 29, 8
High Courts26 Feb 2016Allowed
Vinod Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 839 : (2016) 2 RajCriC 609 : (2016) 2 RLW 1693 : (2016) 4 WLC 148
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(6), 53Penal Code, 1860 (IPC) — Section 342, 363, 366A, 376
High Courts26 Feb 2016Dismissed
Seema Jain Vs Dhanishth Jain and another.
Rajasthan High Court · (2016) 3 DCR 744 : (2016) 2 NIJ 66 : (2016) 3 RajCriC 1059 : (2016) 1 WLCRajUC 574 : (2016) 2 WLN 220
Criminal Procedure Code, 1973 (CrPC) — Section 311, 91Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Feb 2016Allowed
State of Rajasthan Vs Kalu Ram and another
Rajasthan High Court · (2016) 2 CriLR 597
Penal Code, 1860 (IPC) — Section 302, 365Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2), 3(l)(xi)
High Courts26 Feb 2016Disposed off
Sukhdev Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0050
Constitution of India, 1950 - Article 226, Article 226(3)
High Courts26 Feb 2016Dismissed
Bhagirath Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 482Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 323, Section 34, Section 447
High Courts26 Feb 2016Allowed
Ultra Tech Cement Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0017
Constitution of India, 1950 - Article 21, Article 226, Article 47, Article 48-A, Article 51-ARajasthan Land Revenue Act, 1956 - Section 136
High Courts26 Feb 2016Disposed off
Hanuman Ram and Others Vs State of Rajasthan and another
Rajasthan High Court · (2016) 2 CriLR 767
Criminal Procedure Code, 1973 (CrPC) — Section 482, 70Penal Code, 1860 (IPC) — Section 366A, 376GProtection of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts26 Feb 2016Dismissed
Badri Bai & Ors. Vs The Board of Revenue for Rajasthan & Ors
Rajasthan High Court · (2016) 2 WLN 43
Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 11(vi), 6Rajasthan Land Revenue Act, 1956 — Section 133, 135
High Courts25 Feb 2016Allowed
Ms. Ajanta Bhatewara and Others Vs Additional District & Sessions Judge No. 1, Beawar, District Ajmer, Rajasthan and Others
Rajasthan High Court · (2017) 1 CivilLJ 344 : (2016) 3 RLW 2266 : (2016) 3 WLC 694 : (2016) 4 WLN 128 : (2016) 2 WLN 49
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 11, 25
High Courts25 Feb 2016Dismissed
Mahershi Dayanand Saraswati Vs Abour Court Cum Indu and Others
Rajasthan High Court · (2016) 2 CLR 794 : (2016) 150 FLR 855 : (2016) 150 FLR 529 : (2016) LabLR 996 : (2016) 2 LLJ 535 : (2016) 1 LLN 778
Industrial Disputes Act, 1947 - Section 25FLimitation Act, 1963 - Section 5
High Courts25 Feb 2016Disposed off
Ram Swaroop Saini Vs Baldeva Ram and Others
Rajasthan High Court · (2016) 3 DNJ 1058 : (2016) 1 WLCRajUC 609
Motor Vehicles Act, 1988 — Section 168, 173
High Courts25 Feb 2016Allowed
Legal Representatives of Hanuman Vs Smt. Seema and Others
Rajasthan High Court · (2016) 1 WLCRajUC 569
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9Constitution of India, 1950 — Article 226
High Courts25 Feb 2016Dismissed
Suresh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 02 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 374Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts25 Feb 2016Allowed
Dr. Dinesh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Rajasthan Essential Service Maintenance Act, 1970 — Section 3, 4, 5
High Courts24 Feb 2016Dismissed
Kayam Ali Vs State
Rajasthan High Court · (2016) 4 RLW 3190
Criminal Procedure Code, 1973 (CrPC) - Section 439Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 - Section 3, Section 5, Section 6, Section 8