High Courts08 Mar 2016Allowed
Praveen Kumar Sonkar and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 03 RAJ CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 438Penal Code, 1860 (IPC) - Section 406, Section 498-A
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Rajasthan High Court judgments
44,813 judgments · page 670 of 2,241
High Courts08 Mar 2016Allowed
Puna Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 03 RAJ CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
High Courts08 Mar 2016Dismissed
State of Rajasthan Vs Bhagwati Devi
Rajasthan High Court · (2016) 03 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 174, Section 378(iii)Penal Code, 1860 (IPC) - Section 304B, Section 304-B, Section 498A, Section 498-AProbation of Offenders Act, 1958 - Section 4
High Courts04 Mar 2016Partly Allowed
Santosh Agarwal and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2016) 2 DNJ 793
Motor Vehicles Act, 1988 - Section 140, Section 166, Section 173
High Courts04 Mar 2016Allowed
Ramdev and Others Vs Pushpa Devi and Others
Rajasthan High Court · (2016) AIRCC 1988 : (2016) 2 DNJ 840 : (2016) 2 RLW 1670 : (2016) 3 WLC 535
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Mar 2016Allowed
Sarvan Kumar & Ors. Vs Rajkumar Saini & Ors.
Rajasthan High Court · (2016) 3 DNJ 1020 : (2016) 4 WLN 378 : (2016) 4 WLN 142
Motor Vehicles Act, 1988 - Section 173
High Courts04 Mar 2016Allowed
New India Assurance Co.Ltd. & Others Vs Sh.R.N.Sen (Died) through LRs
Rajasthan High Court · (2016) 2 RLW 1659
Constitution of India, 1950 - Article 226
High Courts04 Mar 2016Dismissed
Shri Kshemankari Mateshwari Trust Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 381
High Courts04 Mar 2016Allowed
Durga Shanker Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0026
High Courts04 Mar 2016Disposed off
Damodar Lal Sharma and Others Vs State (Personnel Department) and Others
Rajasthan High Court · (2016) 03 RAJ CK 0024
Constitution of India, 1950 - Article 309
High Courts03 Mar 2016Disposed Off
Shyamlal through Lrs Vs Anil Kumar Goyal
Rajasthan High Court · (2016) 3 DNJ 1362
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts03 Mar 2016Allowed
Varun Kumar Karwasra Vs The Union of India and Others
Rajasthan High Court · (2016) 1 WLCRajUC 669
Constitution of India, 1950 - Article 14Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 323, Section 324, Section 34, Section 341
High Courts03 Mar 2016Allowed
Gajanand Meena Vs UOI & Ors.
Rajasthan High Court · (2016) LIC 2409 : (2016) 4 WLC 560
Constitution of India, 1950 - Article 226, 311
High Courts03 Mar 2016Disposed Off
Rameshwar Prasad Soni Vs State of Rajasthan
Rajasthan High Court · (2016) 3 DNJ 1282 : (2016) 1 WLCRajUC 770
Rajasthan Panchayati Raj Act, 1994 - Section 38(4), 39Rajasthan Panchayati Raj Rules, 1996 - Rule 23
High Courts03 Mar 2016Dismissed
Mera Day Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 383
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 6
High Courts03 Mar 2016Allowed
Mohan Ram @ Manaram Vs State of Rajasthan
Rajasthan High Court · (2016) 1 WLCRajUC 631
Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Forest Act, 1953 — Section 41, 42, 77
High Courts03 Mar 2016Allowed
State of Rajasthan Vs Om Prakash Badgujar and Others
Rajasthan High Court · (2016) 2 WLN 217
Prevention of Corruption Act, 1988 — Section 19
High Courts03 Mar 2016Allowed
Ramchandra Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 WLN 464
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts03 Mar 2016Dismissed
United India Insurance Company Ltd. Vs Jebuna and Others
Rajasthan High Court · (2016) 2 DNJ 949 : (2016) 3 RLW 1986
Motor Vehicles Act, 1988 - Section 140, Section 158, Section 166, Section 168, Section 173
High Courts03 Mar 2016Allowed
Shankarlal Soni Vs State of Raj. and Others
Rajasthan High Court · (2016) 03 RAJ CK 0017
Rajasthan Forest Act, 1953 - Section 32, Section 33, Section 41, Section 42