High Courts17 Mar 2016Disposed Off
Legal Aid Clinic, University Law College Vs State of Rajasthan
Rajasthan High Court · (2016) 4 DNJ 1502 : (2016) 2 WLCRajUC 1
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 668 of 2,241
High Courts17 Mar 2016Allowed
Alka Agrawal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 118
High Courts17 Mar 2016Dismissed
State of Rajasthan Vs Ratan Lal
Rajasthan High Court · (2016) 2 CriLR 714
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts17 Mar 2016Dismissed
Sher Singh Chouhan and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0031
Constitution of India, 1950 - Article 309
High Courts16 Mar 2016Disposed Off
Sushri Raj Srivastava Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 100
High Courts16 Mar 2016Allowed
Ved Sheel Sharma Vs Union of India
Rajasthan High Court · (2016) 3 RLW 2214 : (2016) 3 WLC 595 : (2016) 4 WLN 242
Constitution of India, 1950 — Article 226
High Courts16 Mar 2016Dismissed
Saleem Vs Labour Court & Industrial Tribunal, Ajmer & Another
Rajasthan High Court · (2016) 150 FLR 850 : (2016) 3 LLJ 12
High Courts16 Mar 2016Dismissed
Jalaluddin & Ors. Vs Mohd. Sadeeq & Ors.
Rajasthan High Court · (2016) 163 AIC 345
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts16 Mar 2016Dismissed
Shivdayal Sharma Vs Sudeep Karnawat
Rajasthan High Court · (2016) ACD 1137 : (2016) 4 CivCC 553 : (2016) 4 CriCC 223 : (2017) 2 Crimes 39 : (2016) 2 NIJ 329 : (2017) 1 RCRCivil 428 : (2017) 1 RCRCriminal 277 : (2016) 3 WLN 188
Criminal Procedure Code, 1973 (CrPC) - Section 243(2)Evidence Act, 1872 - Section 45, 73Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Mar 2016Dismissed
Lords Chloro Alkali Ltd and others Vs M/s. Bhagwati Salt Company
Rajasthan High Court · (2016) 162 AIC 643
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 151
High Courts16 Mar 2016Dismissed
Shakoor Mohammad Vs Labour Court & Industrial Tribunal, Ajmer and another.
Rajasthan High Court · (2016) 3 CLR 740 : (2016) 151 FLR 27 : (2016) LabLR 844 : (2016) 2 LLJ 721 : (2016) 4 LLN 539
High Courts16 Mar 2016Dismissed
Rishiraj Rathore and Others Vs Board of Revenue, Ajmer and Others
Rajasthan High Court · (2016) 2 WLN 230
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14(4)Rajasthan Tenancy Act, 1955 — Section 16
High Courts16 Mar 2016Allowed
Ved Sheel Sharma and Others Vs Union of India and Others
Rajasthan High Court · (2016) 03 RAJ CK 0018
High Courts16 Mar 2016Dismissed
RIICO Vs LRs of Prem Kishan Ors.
Rajasthan High Court · (2016) 2 DNJ 739 : (2016) RRD 438
Limitation Act, 1963 — Section 5Rajasthan High Court of Judicature Rules, 1952 — Rule 134Rajasthan Tenancy Act, 1955 — Section 15
High Courts15 Mar 2016Dismissed
Miss. Sunita Chopra Vs Kendriya Vidyalaya Sangathan
Rajasthan High Court · (2016) 3 RLW 2223 : (2016) 3 WLC 391
Constitution of India, 1950 — Article 226
High Courts15 Mar 2016Allowed
Ramchandra Vs The District Collector, Hanumangarh and Others
Rajasthan High Court · (2016) AIR(Raj) 95 : (2016) 2 RLW 985 : (2016) 3 WLC 627 : (2016) 3 WLN 449
High Courts15 Mar 2016Dismissed
Tulsi Devi Vs Jugalkishore & Others
Rajasthan High Court · (2016) 2 DNJ 940
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts15 Mar 2016Dismissed
Mukesh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 41 : (2016) 2 Crimes 715 : (2016) 2 RajCriC 613 : (2016) 2 RLW 1688 : (2016) 4 WLC 133
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts15 Mar 2016Dismissed
Sunita Chopra and Others Vs Kendriya Vidyalaya Sangathan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0022
High Courts14 Mar 2016Dismissed
M/s Padmawati Capital Services Pvt. Ltd. Vs Shri Brijendra Mathur & Anr.
Rajasthan High Court · (2016) 2 NIJ 492 : (2016) 3 WLN 185