High Courts31 Mar 2016Dismissed
Keerti Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0007
Constitution of India, 1950 - Article 14, Article 254Indian Medical Council Act, 1956 - Section 20, Section 33
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 667 of 2,241
High Courts30 Mar 2016Dismissed
Vishwajeet Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 43
High Courts30 Mar 2016Dismissed
Bhagwan Singh Vs Labour Court and Industrial Tribunal, Ajmer and Others
Rajasthan High Court · (2016) 2 DNJ 964 : (2017) 1 RLW 48 : (2016) 2 WLCRajUC 65
Industrial Disputes Act, 1947 - Section 10
High Courts30 Mar 2016Dismissed
Babu Lal Vs Parsu Ram & Others
Rajasthan High Court · (2016) 2 DNJ 942
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226
High Courts30 Mar 2016Allowed
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 415
Constitution of India, 1950 - Article 226
High Courts30 Mar 2016Dismissed
Rajbala Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 174Penal Code, 1860 (IPC) - Section 109, Section 306
High Courts30 Mar 2016Dismissed
State of Raj. and Others Vs Bhanwar Lal and Others
Rajasthan High Court · (2016) 03 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307, Section 323, Section 324, Section 325, Section 34
High Courts29 Mar 2016Allowed
Harsahay Bairwa Vs State of Rajasthan
Rajasthan High Court · (2017) 171 AIC 828 : (2016) 4 WLC 223
Civil Procedure Code, 1908 (CPC) — Section 141, 151
High Courts29 Mar 2016Partly Allowed
Naresh @ Narendra Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1045 : (2016) 3 RajCriC 1088
Penal Code, 1860 (IPC) - Section 302
High Courts29 Mar 2016Dismissed
Union of India and Others Vs G.R. Meghwal
Rajasthan High Court · (2016) LIC 2779 : (2016) 4 WLN 180
Constitution of India, 1950 - Article 16, 226
High Courts29 Mar 2016Allowed
Kamal Singh Meena Vs Union of India
Rajasthan High Court · (2016) LIC 2908 : (2016) 3 RLW 2306 : (2016) 3 WLC 687
High Courts29 Mar 2016Dismissed
National Textiles Corporation Ltd. Vs Pankaj Singhal and Others
Rajasthan High Court · (2016) 167 AIC 522 : (2016) 2 RCRRent 3 : (2016) 2 RLW 1355 : (2016) 3 WLC 42 : (2016) 3 WLN 33
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 18, Section 2(e), Section 2(e)(2)(i)Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 - Section 2, Section 2(b)Transfer of Property Act
High Courts28 Mar 2016Dismissed
M/s. Patel Roadways Ltd., Bhiwari and another. Vs Surendra Kumar and another.
Rajasthan High Court · (2016) 3 CLR 745 : (2016) 151 FLR 21 : (2017) LabLR 111 : (2016) LabLR 848 : (2016) 2 LLJ 749 : (2016) 3 LLN 266
Industrial Disputes Act, 1947 — Section 2(a), 2(s), 25F, 25G
High Courts18 Mar 2016Dismissed
Virendra Kumar Vs Additional District Judge No. 1, Alwar
Rajasthan High Court · (2016) AIRCC 3445 : (2016) 4 CivilLJ 912 : (2016) 3 WLC 644
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 5
High Courts18 Mar 2016Dismissed
Smt. Khatoon Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 2 RCRRent 140 : (2016) 3 RLW 2228 : (2016) 3 WLC 555 : (2016) 4 WLN 259
Constitution of India, 1950 - Article 226Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 - Section 4, 5, 9
High Courts18 Mar 2016Dismissed
State of Rajasthan Vs Prabhu
Rajasthan High Court · (2016) 2 RajCriC 660 : (2017) 1 RLW 443 : (2016) 4 WLC 45
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 114, 302, 302, 34
High Courts18 Mar 2016Dismissed
Sharma Construction and Engineers Vs The Managing Director, Wonder Cement Limited
Rajasthan High Court · (2016) 2 DNJ 763 : (2016) 4 RLW 3098 : (2017) 1 WLC 227
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6)
High Courts18 Mar 2016Dismissed
Subhash Bohra Vs The Janardhan Rai Nagar Rajasthan Vidhya Peeth and Others
Rajasthan High Court · (2016) 03 RAJ CK 0021
Constitution of India, 1950 - Article 12University Grants Commission Act, 1956 - Section 12, Section 13, Section 2, Section 20, Section 3
High Courts18 Mar 2016Dismissed
Riyaz Hussain Vs The Janardhan Rai Nagar Rajasthan Vidhya Peeth (Deemed University)
Rajasthan High Court · (2016) 03 RAJ CK 0020
Constitution of India, 1950 - Article 12University Grants Commission Act, 1956 - Section 12, Section 13, Section 2, Section 20, Section 3
High Courts18 Mar 2016Allowed
Jai Kishan Sharma Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2016) 03 RAJ CK 0002
Constitution of India, 1950 - Article 14, Article 16Industrial Disputes Act, 1947 - Section 25-F, Section 25-G