High Courts12 Apr 2016Partly Allowed
Malam Singh & Others Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 943
Criminal Procedure Code, 1973 (CrPC) - Section 319
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 665 of 2,241
High Courts12 Apr 2016Allowed
Mohanlal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 61
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 341, 406, 420
High Courts11 Apr 2016Dismissed
State of Rajasthan Vs Irshad Ali
Rajasthan High Court · (2016) 3 RLW 2233
Rajasthan Public Works Department (Buildings and Roads) Including Gardens, Irrigation, Water-Works and Ayurvedic Departments, Work-charged Employees Service Rules, 1964 — Rule 3
High Courts11 Apr 2016Disposed Off
M/s Tirupati Sprinklers Vs M/s Flexituff International Ltd.
Rajasthan High Court · (2016) AIR(Raj) 114 : (2016) 4 DNJ 1511 : (2017) 69 PTC 414 : (2016) 3 RLW 2383 : (2016) 4 WLC 200
Designs Act, 2000 - Section 19, 22(4)
High Courts11 Apr 2016Allowed
Pukhraj Joshi Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 RLW 1393
Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Allowed
Kuri Chand Vs DIG (Stamps) Udaipur
Rajasthan High Court · (2016) 1 WLCRajUC 740
Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Allowed
Suryakant Vyas Vs Satish Vyas & Others
Rajasthan High Court · (2016) 3 CivCC 561 : (2016) 2 DNJ 930 : (2016) 1 WLCRajUC 752
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 45
High Courts11 Apr 2016Dismissed
Bhagwan Sahay Meena Vs Bhonri Devi Meena
Rajasthan High Court · (2016) 3 CivCC 740 : (2016) 3 DNJ 1452 : (2016) 2 WLCRajUC 59
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Specific Relief Act, 1963 - Section 21(5)
High Courts11 Apr 2016Disposed Off
Smt Vidya devi and another. Vs Smt Jaya and another.
Rajasthan High Court · (2016) 2 DNJ 761
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Apr 2016Allowed
Kuri Chand Vs DIG (Stamps) Udaipur and Others
Rajasthan High Court · (2016) 04 RAJ CK 0003
Rajasthan Stamp Act, 1998 - Section 51, Section 65
High Courts07 Apr 2016Allowed
Vinod Choudhary Vs Union of India
Rajasthan High Court · (2016) 336 ELT 388
High Courts07 Apr 2016Dismissed
Surender Kumar Vs Suman Devi
Rajasthan High Court · (2016) 5 RCRCriminal 796 : (2016) 3 WLN 29
Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts07 Apr 2016Dismissed
Banshi Lal Vs Kalu Ram & Others
Rajasthan High Court · (2016) 2 DNJ 880
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Apr 2016Disposed Off
Abdul Khalid Vs Rent Tribunal, Jodhpur & Ors.
Rajasthan High Court · (2016) 2 RCRRent 201
Rajasthan Rent Control Act, 2001 - Section 15, 21, 9(1), 9(d), 9(e)
High Courts07 Apr 2016Allowed
Rampal Vs Sub Divisional Officer
Rajasthan High Court · (2016) 3 DNJ 1199 : (2016) 4 WLN 146
Civil Procedure Code, 1908 (CPC) - Section 10
High Courts07 Apr 2016Disposed off
Surjeet Vs State of Rajasthan and another.
Rajasthan High Court · (2016) 2 CriLR 885
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323 34, 363, 366A, 376(2)(i)(j), 376DProtection of Children from Sexual Offences Act, 2012 — Section 5(g), 6
High Courts07 Apr 2016Dismissed
Supreme Stone Industries Vs Smt. Chunni Bai and Others
Rajasthan High Court · (2017) AAC 1521 : (2016) 3 ACC 639 : (2017) ACJ 922 : (2016) 2 CLR 550 : (2016) 2 DNJ 741 : (2016) 4 TAC 101
Employees Compensation Act, 1923 — Section 10, 22, 30
High Courts07 Apr 2016Dismissed
Vijay Prasad Sharma and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 04 RAJ CK 0004
High Courts07 Apr 2016Dismissed
State of Rajasthan and Others Vs Surendra Mertia and Others
Rajasthan High Court · (2016) 2 RLW 1387 : (2016) 4 WLC 468 : (2016) 3 WLN 433
Constitution of India, 1950 - Article 14
High Courts06 Apr 2016Dismissed
Gopal Lal Vs Shri Nathu Ram & Ors.
Rajasthan High Court · (2016) 3 CivCC 405 : (2016) 1 WLCRajUC 723
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 63, 65(c)