High Courts21 Apr 2016Dismissed
State of Rajasthan Vs Khushalchand & Another
Rajasthan High Court · (2016) 3 AICLR 307 : (2016) 2 CriLR 1005 : (2016) 2 RajCriC 692 : (2016) 2 WLCRajUC 199
Penal Code, 1860 (IPC) - Section 363, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 664 of 2,241
High Courts21 Apr 2016Dismissed
Bhanwar Lal Kalani Vs Shri Sacchiyay Mataji Trust, Osiyan & Another
Rajasthan High Court · (2016) 2 DNJ 905
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts21 Apr 2016Partly Allowed
Sayad Khatun Vs State of Rajasthan
Rajasthan High Court · (2016) 2 DNJ 927
Constitution of India, 1950 - Article 226Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 232
High Courts20 Apr 2016Dismissed
Deepak Saharan Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RLW 2114
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Allowed
Ram Singh. Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RCRCriminal 362 : (2016) 2 RLW 1658
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts20 Apr 2016Allowed
Shyam Lal. Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RLW 1657
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 411, 461
High Courts20 Apr 2016Partly Allowed
Kamal Kishore Khetawat Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 2 DNJ 929
Constitution of India, 1950 - Article 226Rajasthan Land Revenue Act, 1956 - Section 91
High Courts18 Apr 2016Dismissed
Jannati Vs State of Rajasthan
Rajasthan High Court · (2016) 4 DNJ 1539 : (2016) 4 RLW 3066 : (2016) 4 WLC 647 : (2016) 4 WLN 265
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 81
High Courts18 Apr 2016Dismissed
Mahesh Vyas Vs Rajasthan High Court
Rajasthan High Court · (2016) 4 WLN 71
Constitution of India, 1950 — Article 226Rajasthan Judicial Service Rules, 2010 — Rule 17(ii)
High Courts18 Apr 2016Dismissed
Rajendra Nath Yogi Vs Registrar General, Rajasthan High Court, Jodhpur
Rajasthan High Court · (2016) 3 WLN 407
Constitution of India, 1950 - Article 14, 16Rajasthan Judicial Service Rules, 2010 - Rule 17(ii)
High Courts18 Apr 2016Dismissed
Hakim Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 1 WLCRajUC 755
Rajasthan Municipalities Act, 2009 - Section 55(1), 55(5)
High Courts18 Apr 2016Dismissed
Ganpat Singh and another. Vs Tej Singh and Others
Rajasthan High Court · (2016) 2 DNJ 783 : (2016) 1 WLCRajUC 758
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts18 Apr 2016Dismissed
Hansa Udyog and another. Vs Nand Lal and another.
Rajasthan High Court · (2016) 2 DNJ 770
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Apr 2016Allowed
Sabu alias Shambhu Lal Vs State of Rajasthan and another.
Rajasthan High Court · (2016) 2 CriLR 868 : (2016) 1 WLCRajUC 746
Penal Code, 1860 (IPC) — Section 376, 447
High Courts13 Apr 2016Dismissed
Balmukund Sharma Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLC 111
Rajasthan Agricultural Service Rules, 1960 - Rule 30(3)
High Courts13 Apr 2016Allowed
Devi Lal Vs State of Rajasthan & Ors
Rajasthan High Court · (2016) 3 DNJ 1089
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 14
High Courts13 Apr 2016Dismissed
Dr. Ram Gopal Gupta Vs Judge, Industrial Tribunal
Rajasthan High Court · (2017) 152 FLR 406 : (2016) 4 LLN 231
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(j), 2(s)
High Courts13 Apr 2016Dismissed
Nenu Ram Vs Amara Ram
Rajasthan High Court · (2016) 2 DNJ 916 : (2016) 3 WLN 238
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15, Order 7 Rule 11Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj (Election) Rules 1994 - Rule 82(1)
High Courts13 Apr 2016Dismissed
Deepa Devi Vs Rakhsa Bhandari & Others
Rajasthan High Court · (2016) 2 DNJ 920
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 151Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj (Election) Rules 1994 - Rule 82
High Courts12 Apr 2016Allowed
Desh Ram Vs Om Prakash
Rajasthan High Court · (2017) 1 CivCC 198 : (2016) 2 WLCRajUC 648
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 115, Section 151