High Courts02 May 2016Allowed
G.M. Telecom District, BSNL Vs Commr. of C. Ex. & S.T., Jaipur-II
Rajasthan High Court · (2016) 338 ELT 709
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 662 of 2,241
High Courts02 May 2016Allowed
Shiv Prasad Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 697
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts29 Apr 2016Allowed
Rajasthan State Mines & Minerals Ltd. Vs Managing Director
Rajasthan High Court · (2017) 1 ArbiLR 284 : (2016) 4 RLW 2914 : (2016) 3 WLC 369
Arbitration and Conciliation Act, 1996 — Section 10, 11
High Courts29 Apr 2016Allowed
Dheli Choudhary Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RLW 2610
Constitution of India, 1950 — Article 226
High Courts29 Apr 2016Disposed Off
Puri Brothers Vs Commissioner of C. Ex. and S.T., Jaipur-I
Rajasthan High Court · (2016) 339 ELT 352
High Courts29 Apr 2016Dismissed
Alsa Ram Meghwal Vs Rajasthan Public Service Commission, Ajmer and another
Rajasthan High Court · (2016) 4 RLW 3106 : (2016) 4 WLC 192 : (2016) 2 WLN 520
Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1999 - Rule 13(6)
High Courts29 Apr 2016Dismissed
Vinod Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1700 : (2016) 2 RajCriC 822 : (2016) 4 WLC 400
Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302
High Courts29 Apr 2016Dismissed
Principal Commissioner of Income Tax Vs M/s Rajasthan State Seed Corporation
Rajasthan High Court · (2016) 386 ITR 267
High Courts28 Apr 2016Dismissed
Babu Lal Jain Vs District Judge, Bikaner
Rajasthan High Court · (2016) 4 RLW 2786 : (2016) 4 WLC 253
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 2009 — Section 31
High Courts28 Apr 2016Disposed Off
Mahaveer Prasad Vs Sumermal
Rajasthan High Court · (2016) 2 DNJ 937
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Dismissed
Tulsiram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2016) 2 DNJ 782
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts27 Apr 2016Dismissed
National Insurance Company Ltd. Vs Shanta Devi
Rajasthan High Court · (2016) 3 RLW 2446
Motor Vehicles Act, 1988 — Section 163-A, 166, 170, 173
High Courts27 Apr 2016Allowed
Babu Lal Baswal Vs M/s. S.N. Kapoor Exports
Rajasthan High Court · (2016) 2 WLCRajUC 477
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227
High Courts27 Apr 2016Dismissed
Ratan Lal Tukliya Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 4 DNJ 1694 : (2016) 4 RLW 3427 : (2016) 3 SCT 504 : (2016) 4 WLC 619
Payment of Gratuity Act, 1972 - Section 4(6)Rajasthan Civil Services (Pension) Rules, 1996 - Rule 90(1)(c)
High Courts27 Apr 2016Allowed
Jakir Khan & Others Vs Oma Ram & Another
Rajasthan High Court · (2016) 2 DNJ 911
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Allowed
Mohan Lal Lathar Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 1071 : (2016) 3 RajCriC 1036
Criminal Procedure Code, 1973 (CrPC) - Section 197(2)
High Courts27 Apr 2016Dismissed
Bhanwar Lal Vs Lal Khan
Rajasthan High Court · (2016) 2 DNJ 935
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 45
High Courts26 Apr 2016Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2017) 390 ITR 59
Income Tax Act, 1961 - Section 11
High Courts26 Apr 2016Allowed
Smt. Beena @ Meena Sharma Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3037 : (2016) 4 WLC 38
Constitution of India, 1950 — Article 12Urban Cooperative Bank Employees Service Rules, 2006 — Rule 6, 7
High Courts26 Apr 2016Allowed
Ganesh Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RLW 1716
Criminal Procedure Code, 1973 (CrPC) - Section 438Prevention of Corruption Act, 1988 - Section 13(1)(D), 13(2)