High Courts06 May 2016Allowed
Deva Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 699
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, 148, 308/149, 323, 324, 325, 326, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 661 of 2,241
High Courts05 May 2016Allowed
Sangam (India) Ltd. Vs Union of India
Rajasthan High Court · (2016) 337 ELT 53
High Courts05 May 2016Dismissed
State of Rajasthan Vs Hukam Singh
Rajasthan High Court · (2016) 2 CriLR 1013 : (2016) 3 RLW 2146 : (2016) 3 WLN 30
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts05 May 2016Allowed
Ghisu Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1002
Penal Code, 1860 (IPC) - Section 376, 511
High Courts05 May 2016Dismissed
Harish Kumar Vs Sunder Lal
Rajasthan High Court · (2016) 3 DNJ 1260
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts05 May 2016Dismissed
Bhagwan Sahai Vs Manoj Kumar
Rajasthan High Court · (2016) CriLJ 4714 : (2016) 4 RLW 3018 : (2016) 4 WLC 715 : (2016) 3 WLN 259
High Courts05 May 2016Disposed Off
Ganga Singh Vs Smt. Ram Kanwar and Another
Rajasthan High Court · (2016) 2 DNJ 939
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5Constitution of India, 1950 - Article 226
High Courts05 May 2016Allowed
Sanjeev Sachdeva and another. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 681 : (2016) 3 RLW 1958 : (2016) 2 WLN 512
Rajasthan Municipalities Act, 1959 — Section 173-A(2), 173-A(3)
High Courts04 May 2016Dismissed
Villagers of Village Farkiya Tehsil Kekri District Ajmer Vs State of Raj.
Rajasthan High Court · (2016) 2 WLCRajUC 67
High Courts04 May 2016Allowed
Sweta Vs Dinesh Khetani
Rajasthan High Court · (2016) 168 AIC 584 : (2017) 2 CivCC 519 : (2016) 4 DNJ 1575 : (2016) 4 RLW 3389 : (2016) 4 RLW 2737 : (2017) 1 WLC 249 : (2017) 1 WLN 5
Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 13B
High Courts04 May 2016Allowed
Suresh Kumar Saini Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 999
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 432Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 May 2016Dismissed
Chhota Bagru Sahakari Housing Society Limited Topdara, Ajmer & Anr. Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 DNJ 1083
Rajasthan High Court of Judicature Rules, 1952 - Rule 134
High Courts04 May 2016Disposed Off
The Municipal Board, Bhawani Mandi Vs M/s. Sutlej Cotton Mills Ltd.
Rajasthan High Court · (2016) 3 DNJ 1073 : (2017) 1 RLW 512 : (2016) 4 WLC 415
Civil Procedure Code, 1908 (CPC) - Section 100Rajasthan Municipalities Act, 1959 - Section 4(8), 86
High Courts03 May 2016Allowed
Gopaldas Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1009
Penal Code, 1860 (IPC) - Section 376, 450
High Courts03 May 2016Dismissed
Krishan Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1007
Penal Code, 1860 (IPC) - Section 323, 376, 450
High Courts03 May 2016Dismissed
Neeraj Jain Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1353
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 304B, 409, 498A
High Courts03 May 2016Dismissed
Surta Ram Vs Shri Hari Ram
Rajasthan High Court · (2016) 2 DNJ 945
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226
High Courts03 May 2016Dismissed
State of Rajasthan Vs Mst. Malli and Others
Rajasthan High Court · (2016) 2 DNJ 801 : (2016) RRD 433
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts02 May 2016Disposed Off
Anoop Singh Solanki Vs Family Court No.1, Jaipur & Another
Rajasthan High Court · (2016) 3 DNJ 1032 : (2016) 4 WLN 22
Hindu Marriage Act, 1955 - Section 21(B)(2)
High Courts02 May 2016Dismissed
Heera Lal Vs LRs of Devendra Bhatt
Rajasthan High Court · (2016) 3 DNJ 1252
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2