High Courts18 May 2016Allowed
Narayan Agarwal Vs Kalyan Singh Jodha
Rajasthan High Court · (2016) 3 WLN 216
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 659 of 2,241
High Courts17 May 2016Allowed
Mool Chand Vs LRs of Kishore Mal
Rajasthan High Court · (2016) 3 DNJ 1257
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 152
High Courts17 May 2016Disposed Off
Shyam Sunder Vs Naseeb Kaur
Rajasthan High Court · (2016) 3 DNJ 1253
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts17 May 2016Dismissed
Dan Singh Vs Union of India
Rajasthan High Court · (2016) 3 CLR 152 : (2016) 151 FLR 992 : (2016) 151 FLR 725 : (2016) 4 LLJ 181
Industrial Disputes Act, 1947 - Section 10, 25F, 25H
High Courts16 May 2016Allowed
Sahab Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 172
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 May 2016Allowed
Smt. Aapu Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 504
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts16 May 2016Dismissed
Ramesh Chandra & Ors. Vs Learned Addl District Judge No.1, Chittorgarh & Ors.
Rajasthan High Court · (2016) 3 DNJ 1134
Rajasthan Stamp Act, 1998 - Section 39Registration Act, 1908 - Section 17, 49
High Courts16 May 2016Dismissed
LRs. of Smt. Kishan Pyari & Ors. Vs Smt. Bhanwari Devi
Rajasthan High Court · (2016) 3 DNJ 1099
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151
High Courts13 May 2016Dismissed
State of Rajasthan Vs Hanuman Jat
Rajasthan High Court · (2017) 1 RLW 525
Constitution of India, 1950 - Article 14, Article 16(4)
High Courts13 May 2016Allowed
Bhambri Devi Vs Manju Sharma
Rajasthan High Court · (2017) 1 WLC 101
Arbitration and Conciliation Act, 1996 - Section 11
High Courts13 May 2016Disposed Off
Abhyutthanam Society Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 164 : (2016) 4 RLW 3045 : (2016) 4 WLC 63
Constitution of India, 1950 — Article 21ARight of Children to Free and Compulsory Education Act, 2009 — Section 2(e)
High Courts13 May 2016Disposed Off
Manju Devi Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 627
High Courts13 May 2016Dismissed
M/s Raj Soda Water Vs M/s Royal Rose Industries
Rajasthan High Court · (2017) 69 PTC 387 : (2016) 3 RLW 2320 : (2016) 3 WLN 513
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 May 2016Dismissed
Chandan Singh Vs Pratap Singh
Rajasthan High Court · (2016) 3 DNJ 1265
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 May 2016Dismissed
Gulab Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 DNJ 1309 : (2016) RRD 679 : (2016) 4 WLC 305
Rajasthan Land Revenue Act, 1956 - Section 91
High Courts13 May 2016Dismissed
Kishore Chand Vs UIT, Sriganganagar
Rajasthan High Court · (2016) 3 DNJ 1242
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts12 May 2016Dismissed
Sunil Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1483 : (2017) 1 RajCriC 92
Penal Code, 1860 (IPC) — Section 376, 457
High Courts12 May 2016Dismissed
Neeraj Kumar - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2017) AIR(Raj) 1 : (2016) 4 RLW 2753 : (2017) 1 WLC 272
Constitution of India, 1950 - Article 20(2), Article 226, Article 227
High Courts12 May 2016Allowed
Smt. Santosh Jilowa & Others Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 2 DNJ 947 : (2017) 1 WLCRajUC 447
Constitution of India, 1950 - Article 226
High Courts12 May 2016Dismissed
Dharampal Singh Vs Manager Gulshan Chemicals Ltd. and another.
Rajasthan High Court · (2016) 3 CLR 530 : (2016) 2 DNJ 772 : (2016) 150 FLR 352
Industrial Disputes Act, 1947 — Section 10