High Courts20 May 2016Allowed
Kalawati Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLC 527
Penal Code, 1860 (IPC) - Section 147, Section 149, Section 302, Section 307, Section 323, Section 324, Section 326
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 658 of 2,241
High Courts20 May 2016Allowed
Subhash Chander Vs Divisional Commissioner, Bikaner
Rajasthan High Court · (2016) 2 WLCRajUC 197
Constitution of India, 1950 — Section 226
High Courts20 May 2016Dismissed
Kailash Devi - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2016) 4 RLW 2731
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)`, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 506
High Courts20 May 2016Dismissed
Lacha Ram & Anr. Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 DNJ 1149
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts20 May 2016Allowed
Jagdish Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1685 : (2016) 2 RajCriC 880 : (2016) 4 RLW 3464 : (2017) 1 WLC 53
Atomic Energy Act, 1962 - Section 14, 24Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 379
High Courts20 May 2016Disposed Off
Lala Ram Panchal Vs Smt. Sangeeta @ Lekha Devi Panchal
Rajasthan High Court · (2016) 2 DNJ 877
Constitution of India, 1950 - Article 226Hindu Marriage Act, 1955 - Section 21B
High Courts19 May 2016Allowed
Shobha Mutha Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 184
High Courts19 May 2016Allowed
Amit Gujrati Vs The State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 91
Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9
High Courts19 May 2016Dismissed
New India Assurance Co. Ltd. - Appellant @HASH Kailash Chandra and Others
Rajasthan High Court · (2016) 4 RLW 2734
Motor Vehicles Act, 1988 - Section 149(2)(a) (ii), Section 166
High Courts19 May 2016Allowed
Dil Bahadur Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1329
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts19 May 2016Disposed Off
Paramjeet Gujral Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 429
Rajasthan High Court of Judicature Rules, 1952 - Rule 134
High Courts19 May 2016Allowed
Anand Purohit and Others - Petitioners @HASH State of Rajasthan and Others
Rajasthan High Court · (2016) 4 RLW 2661
Constitution of India, 1950 - Article 14, Article 226
High Courts18 May 2016Allowed
Dhan Raj Vaishnav Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 101
Constitution of India, 1950 - Article 21Rajasthan Prevention of Anti-Social Activities Act, 2006 - Section 3(1)
High Courts18 May 2016Allowed
Ranveer Singh Vs National Insurance Co.
Rajasthan High Court · (2016) 3 RLW 2546
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Motor Vehicles Act, 1988 — Section 155, 166
High Courts18 May 2016Allowed
Sampat Punia Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2169
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 332, Section 353Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts18 May 2016Allowed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 293
Penal Code, 1860 (IPC) — Section 447
High Courts18 May 2016Dismissed
Commissioner of Income Tax Vs M/s. Mehru Electricals & Mechanical Engineers Pvt. Ltd.
Rajasthan High Court · (2016) 289 CurTR 332 : (2016) 388 ITR 169
Income Tax Act, 1961 — Section 32(1)(ii)
High Courts18 May 2016Disposed Off
Mess Committee, Konark Officer's Mess Vs Prem Ram & Another
Rajasthan High Court · (2016) 150 FLR 786 : (2016) LIC 4203 : (2016) 4 LLJ 249 : (2016) 4 RLW 3080 : (2016) 3 SCT 293 : (2017) 1 WLC 61 : (2016) 3 WLN 291
Industrial Disputes Act, 1947 - Section 17B
High Courts18 May 2016Dismissed
Commissioner of Income Tax, Jaipur-II Vs Garment Exporters Association of Rajasthan
Rajasthan High Court · (2016) 289 CurTR 652 : (2016) 386 ITR 20
High Courts18 May 2016Allowed
Commissioner of Central Excise, Jaipur Vs Man Structurals Pvt. Ltd.
Rajasthan High Court · (2016) 338 ELT 36