High Courts27 May 2016Allowed
Laka Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1532
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 656 of 2,241
High Courts27 May 2016Dismissed
Preeti Jain Vs Kunal Jain
Rajasthan High Court · (2016) AIR(Raj) 153
Evidence Act, 1872 — Section 122, 65BFamily Courts Act, 1984 — Section 14Hindu Marriage Act, 1955 — Section 13
High Courts27 May 2016Dismissed
Harji Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 227 : (2016) 4 Crimes 127 : (2016) 4 RLW 2783 : (2017) 1 WLC 549
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts27 May 2016Dismissed
State of Rajasthan Vs Champa Lal & Ors.
Rajasthan High Court · (2016) 3 DNJ 1016 : (2016) RRD 519 : (2016) 3 WLN 475
Rajasthan Tenancy Act, 1955 - Section 188, 88
High Courts27 May 2016Partly Allowed
Chiddi (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1306
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307, 326
High Courts27 May 2016Allowed
Gulab Chand - Petitioner @HASH State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 845
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 218, Section 219, Section 465, Section 467, Section 468, Section 471
High Courts27 May 2016Disposed Off
Sugandha Chhabra Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CivCC 265 : (2016) 4 CriLR 1711 : (2016) 3 RajCriC 982 : (2016) 4 WLC 407
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 20, 25(2)
High Courts27 May 2016Allowed
Bhagwan Das Vs State of Rajasthan
Rajasthan High Court · (2016) AIRCC 2295 : (2016) 3 RLW 2556 : (2016) 3 WLN 503
High Courts26 May 2016Dismissed
Nahar Singh Alias Nahra Alias Nara Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3358 : (2017) 1 WLC 10
Penal Code, 1860 (IPC) - Section 302, Section 304, Section 34
High Courts26 May 2016Dismissed
Commissioner of Income Tax Vs M/s. Rajasthan State Ganganagar Sugar Mills Ltd.
Rajasthan High Court · (2017) 393 ITR 421
Income Tax Act, 1961 - Section 145A, Section 36(1)(va), Section 37(1), Section 43B
High Courts26 May 2016Allowed
Lokesh Singhal Vs Staff Selection Commission
Rajasthan High Court · (2016) 2 WLCRajUC 103
High Courts26 May 2016Dismissed
Rahul Pareek Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 500 : (2017) CriLJ 721 : (2016) 4 CriLR 1653 : (2017) 1 RLW 181 : (2016) 4 WLC 457 : (2017) 1 WLN 148
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 120B
High Courts26 May 2016Partly Allowed
Rajendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 873
Penal Code, 1860 (IPC) - Section 363, 366, 376, 511
High Courts26 May 2016Dismissed
Sharda (Smt.) - Petitioner @HASH State of Rajasthan and Another
Rajasthan High Court · (2016) 4 RLW 2769 : (2017) 1 WLC 542
Rajasthan Municipalities Act, 1959 - Section 330, Section 337
High Courts26 May 2016Disposed Off
R.S. Industries (Rolling Mills) Ltd. Vs Union of India
Rajasthan High Court · (2016) 338 ELT 666
High Courts26 May 2016Disposed Off
Bhala Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 849
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323, 427
High Courts25 May 2016Disposed Off
Nitesh Kumar Goyal and Others - Appellants @HASH Maharaja Ganga Singh University, Bikaner and Another
Rajasthan High Court · (2016) 4 RLW 3061 : (2017) 1 WLC 6
High Courts25 May 2016Allowed
Kheem Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2185
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 308, Section 34, Section 367
High Courts25 May 2016Dismissed
Shree Chand Vs Civil Judge (Sr. Div.)
Rajasthan High Court · (2017) 173 AIC 474 : (2016) AIR(Raj) 191 : (2017) 1 CivCC 800 : (2016) 4 DNJ 1515 : (2017) 1 RLW 800 : (2017) 1 RLW 60 : (2017) 1 WLC 68 : (2017) 1 WLN 218
Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 17, 49
High Courts25 May 2016Disposed Off
Malkiat Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1732 : (2016) 2 RajCriC 871
Penal Code, 1860 (IPC) - Section 498A