High Courts06 Jun 2016Allowed
M/s. Geo Miller Co. Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 130 : (2016) 3 WLN 422
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 654 of 2,241
High Courts03 Jun 2016Disposed Off
Pushpendra Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 434 : (2016) 2 WLCRajUC 629
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts03 Jun 2016Allowed
M/s. Dwarka Traders Private Limited Vs Union of India
Rajasthan High Court · (2017) 1 WLC 277
Arbitration and Conciliation Act, 1996 - Section 10, Section 11, Section 12(2)
High Courts03 Jun 2016Dismissed
State of Rajasthan Vs Ramcharan
Rajasthan High Court · (2017) 1 RLW 456 : (2017) 1 WLC 244
Criminal Procedure Code, 1973 (CrPC) - Section 377Penal Code, 1860 (IPC) - Section 302
High Courts03 Jun 2016Allowed
Manna Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 314
Penal Code, 1860 (IPC) - Section 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v)
High Courts03 Jun 2016Dismissed
Om Prakash @ Padda Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3266 : (2016) 4 WLC 498
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364
High Courts03 Jun 2016Allowed
Flexo Foam Pvt. Ltd. Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) AIR(Raj) 60 : (2017) 2 ArbiLR 345 : (2017) 1 DNJ 33 : (2016) 4 WLC 732
Arbitration and Conciliation Act, 1996 - Section 11
High Courts03 Jun 2016Allowed
Ajay Kumar Gupta Vs Khadak Singh
Rajasthan High Court · (2016) 4 CivCC 645 : (2016) 4 DNJ 1532 : (2016) 4 WLC 566
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts03 Jun 2016Dismissed
M/s. Vistaar Infratech (I) Pvt. Ltd. Vs Managing Director, Bharat Heavy Electricals Limited and Another.
Rajasthan High Court · (2016) 3 DNJ 1081 : (2017) 1 WLC 309
Arbitration and Conciliation Act, 1996 - Section 11(5)
High Courts03 Jun 2016Disposed Off
Samri Gram Seva Sahkari Samiti Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 140 : (2016) 4 WLC 228
High Courts03 Jun 2016Dismissed
Sunil Panchal Vs State of Rajasthan
Rajasthan High Court · (2016) CriLJ 4238 : (2016) 4 CriLR 1666 : (2017) 1 RLW 566 : (2016) 4 WLC 437
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 364A
High Courts03 Jun 2016Dismissed
Beer Singh Vs Indian Oil Corporation
Rajasthan High Court · (2016) AIR(Raj) 134
High Courts02 Jun 2016Dismissed
Commissioner of Income Tax, Bikaner Vs Gopi Ram Goyal Charitable Trust
Rajasthan High Court · (2017) 392 ITR 285
Income Tax Act, 1961 - Section 12A, Section 12AA
High Courts02 Jun 2016Allowed
Surendar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLC 194
Penal Code, 1860 (IPC) - Section 302, Section 34, Section 451
High Courts02 Jun 2016Disposed Off
Chunilal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 196
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 326
High Courts02 Jun 2016Disposed Off
Hari Ram Vs LR's of Late Kalyan Mal
Rajasthan High Court · (2016) 4 WLN 30
Rajasthan Rent Control Act, 2001 — Section 24
High Courts02 Jun 2016Dismissed
Vinod Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 388 : (2016) 2 WLCRajUC 651
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302
High Courts02 Jun 2016Dismissed
Jagdish Prasad Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 520 : (2016) 3 DCR 785 : (2017) 1 NIJ 367
Criminal Procedure Code, 1973 (CrPC) - Section 311Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Jun 2016Allowed
Kapura Ram - Petitioner @HASH Jalore Central Co-operative Bank Limited, Jalore and Another
Rajasthan High Court · (2016) 4 RLW 2777 : (2016) 4 WLC 573
Rajasthan Co-operative Societies Rules, 1966 - Rule 41
High Courts01 Jun 2016Disposed Off
Subhash Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 368
Criminal Procedure Code, 1973 (CrPC) - Section 155, Section 482Rajasthan Forest Act, 1953 - Section 41, Section 42