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Rajasthan High Court judgments

44,813 judgments · page 655 of 2,241

High Courts01 Jun 2016Allowed

Lokesh Hada @ Gillu Bana Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 235

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts01 Jun 2016Dismissed

Devilal Vs State of Rajasthan

Rajasthan High Court · (2017) 1 CriCC 762 : (2016) 4 Crimes 96 : (2016) 3 RLW 2300 : (2017) 1 WLC 188

Criminal Procedure Code, 1973 (CrPC) — Section 439Drugs and Cosmetics Act, 1940 — Section 27B(2), 8CNarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37, 8
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High Courts01 Jun 2016Allowed

Lal Mohd. Khan Vs State of Rajasthan

Rajasthan High Court · (2016) 165 AIC 919 : (2016) 4 Crimes 92 : (2016) 3 RLW 2200 : (2017) 1 WLC 218

Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 307, 323, 458
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High Courts01 Jun 2016Allowed

Narendra Saini Vs Suresh Kumar Saini

Rajasthan High Court · (2016) ACD 1126 : (2016) 3 DCR 779 : (2016) 2 NIJ 289 : (2016) 3 WLN 205

Criminal Procedure Code, 1973 (CrPC) - Section 389 (1), 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts31 May 2016Allowed

Gopal Sharma Vs State of Rajasthan

Rajasthan High Court · (2016) 4 RLW 3297 : (2017) 1 WLC 90

Penal Code, 1860 (IPC) - Section 201, Section 302, Section 302, Section 363, Section 366(A), Section 376, Section 376(2)
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High Courts31 May 2016Disposed Off

Rewant Ram Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriCC 408 : (2017) 1 RajCriC 94

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 470, 471
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High Courts31 May 2016Dismissed

Guddi Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriLR 1784

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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High Courts31 May 2016Allowed

Bhanwar Lal Naga Vs State of Rajasthan

Rajasthan High Court · (2016) 3 WLN 444

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 12(2), 13(1)(d)
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High Courts30 May 2016Allowed

Devendra Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 426 : (2016) 2 WLCRajUC 183

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399, 402
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