High Courts14 Jun 2016Disposed Off
Narain Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 616 : (2016) 2 RajCriC 755 : (2016) 3 WLC 641
Penal Code, 1860 (IPC) - Section 279, 304A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 653 of 2,241
High Courts13 Jun 2016Partly Allowed
Lichhu Ram @ Laxman Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1259
Penal Code, 1860 (IPC) - Section 323, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts13 Jun 2016Dismissed
Arun Pabuwal Vs Smt. Carol J. Sen
Rajasthan High Court · (2016) 4 CivCC 231 : (2016) 2 WLCRajUC 260
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 6 Rule 17
High Courts13 Jun 2016Dismissed
M/s Rajasthan Hospitals Ltd. Vs Mahaveer Prasad Jaipuria
Rajasthan High Court · (2016) 4 DNJ 1597 : (2016) 2 WLCRajUC 381
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 41 Rule 27, 151, 96
High Courts13 Jun 2016Allowed
Ram Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 164 AIC 879 : (2016) 3 RajCriC 1243
High Courts13 Jun 2016Partly Allowed
Sona Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1436
Penal Code, 1860 (IPC) - Section 409
High Courts13 Jun 2016Dismissed
State of Rajasthan Vs Om Prakash
Rajasthan High Court · (2016) 164 AIC 889
High Courts10 Jun 2016Disposed Off
Ashwani Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 192
Dangerous Drugs Act, 1930 - Section 14, Section 8
High Courts10 Jun 2016Partly Allowed
Praveen Rai & Ors. Vs Parasmal & anr.
Rajasthan High Court · (2016) 4 ACC 620 : (2016) 164 AIC 884 : (2016) 3 DNJ 1118 : (2016) 3 RLW 2334 : (2016) 3 TAC 814
Motor Vehicles Act, 1988 - Section 173
High Courts10 Jun 2016Allowed
Arjun Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 3 Crimes 496 : (2016) 2 RajCriC 747 : (2016) 2 WLCRajUC 165
Opium Act, 1878 - Section 4, 9
High Courts10 Jun 2016Dismissed
State of Rajasthan Vs Laxmi Narain
Rajasthan High Court · (2016) 164 AIC 881
High Courts09 Jun 2016Allowed
Omprakash Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 44
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 325, Section 452
High Courts09 Jun 2016Partly Allowed
Jakir Hussain Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 33
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 420, Section 471
High Courts09 Jun 2016Dismissed
Banwari Lal Kushwaha - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2016) 3 RajCriC 1069 : (2016) 4 RLW 3217
Representation of the People Act, 1951 - Section 62(5)
High Courts09 Jun 2016Dismissed
Vinod Kumar Vs University of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 136 : (2016) 4 RLW 3195
High Courts09 Jun 2016Dismissed
Gumana Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1351
Criminal Procedure Code, 1973 (CrPC) - Section 311, 397/401Penal Code, 1860 (IPC) - Section 326, 326, 34
High Courts08 Jun 2016Partly Allowed
Vijay Kumar Vs State
Rajasthan High Court · (2016) 3 CriLR 1287
Penal Code, 1860 (IPC) - Section 363
High Courts06 Jun 2016Partly Allowed
Jetha Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 174
Penal Code, 1860 (IPC) - Section 323, Section 324, Section 326
High Courts06 Jun 2016Disposed Off
Vidhi Se Sangharshrat Minor Khemraj Prajapat Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 257 : (2016) 4 WLN 42
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 13
High Courts06 Jun 2016Partly Allowed
Ajeet Singh Vs Mohammed Sabir & Ors.
Rajasthan High Court · (2016) 3 DNJ 1138
Motor Vehicles Act, 1988 - Section 173