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Rajasthan High Court judgments

44,813 judgments · page 651 of 2,241

High Courts28 Jun 2016Allowed

Rajendra Singh @ Kaku Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 49

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 148, Section 149, Section 323, Section 324, Section 325, Section 326
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High Courts28 Jun 2016Allowed

Budh Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 87

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Motor Vehicles Act, 1988 - Section 181, Section 3Penal Code, 1860 (IPC) - Section 279, Section 304A
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High Courts24 Jun 2016Partly Allowed

Wazir Mohd. Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 28

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 324, Section 326, Section 34, Section 447
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High Courts23 Jun 2016Disposed Off

Kamlesh Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriLR 1827

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 7Probation of Offenders Act, 1958 — Section 4
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High Courts21 Jun 2016Allowed

Mangilal Vs State of Rajasthan

Rajasthan High Court · (2016) 3 CriLR 1322 : (2016) 4 Crimes 176 : (2016) 3 RajCriC 969 : (2016) 2 WLCRajUC 294

Penal Code, 1860 (IPC) - Section 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v), 3(1)(x)
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High Courts20 Jun 2016Dismissed

State of Rajasthan Vs Allauddin Mansuri

Rajasthan High Court · (2016) 4 AICLR 902 : (2016) 3 CriLR 1326 : (2016) 3 Crimes 536 : (2016) 3 RajCriC 965 : (2016) 2 WLCRajUC 298

Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 5(1)(d), 5(2)
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