High Courts14 Mar 2016Dismissed
Smt. Shanti Devi Vs Fuli Devi and another.
Rajasthan High Court · (2017) 1 CivilLJ 217 : (2016) 3 DMC 531 : (2016) 2 DNJ 804 : (2017) 1 HLR 165
Guardians and Wards Act, 1890 — Section 12
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 669 of 2,241
High Courts11 Mar 2016Allowed
Abhishek Soni Vs Sanjeev Soni
Rajasthan High Court · (2016) AIR(Raj) 102 : (2016) 4 CivilLJ 797 : (2016) 6 RAJ 457 : (2016) 3 WLC 759 : (2017) 1 WLN 10
Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 11, Section 11 (5), Section 11(5), Section 2(1)(e), Section 8, Section 9Partnership Act, 1932 - Section 69, Section 69(1)
High Courts11 Mar 2016Dismissed
Jagannath and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) AIR(Raj) 89 : (2016) 3 WLC 732
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 9Rajasthan Land Revenue Act, 1956 - Section 82
High Courts11 Mar 2016Allowed
Vidhi Sharma Vs Vinod Sharma
Rajasthan High Court · (2016) 2 RLW 1691
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 24, 26, 28
High Courts10 Mar 2016Dismissed
Gordhan Singh and Others Vs Kanhaiyalal and Others
Rajasthan High Court · (2016) AIR(Raj) 112 : (2016) 2 RLW 996 : (2016) 4 WLC 152
Specific Relief Act, 1963 - Section 6
High Courts10 Mar 2016Dismissed
Shruti Kaushik Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 WLN 238
Constitution of India, 1950 — Article 234
High Courts10 Mar 2016Dismissed
Shish Ram and another. Vs State of Rajasthan and another.
Rajasthan High Court · (2016) 2 WLN 236
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts10 Mar 2016Disposed off
Bhagwan Sahai Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0003
Constitution of India, 1950 - Article 14, Article 16Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999 - Section 6
High Courts09 Mar 2016Dismissed
Pradeep Kumar Paliwal Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RLW 2292 : (2016) 3 WLC 561
Rajasthan Panchayati Raj Rules, 1996 — Rule 274
High Courts09 Mar 2016Allowed
Joga Ram Panwar Vs State Bank Of Bikaner And Jaipur, Jaipur & Ors.
Rajasthan High Court · (2016) 2 LLJ 335 : (2016) 2 WLN 155
Constitution of India, 1950 — Article 226
High Courts09 Mar 2016Dismissed
Pintu @ Ashok Bhati Vs Smt. Anita Bhati and Others
Rajasthan High Court · (2016) 165 AIC 929 : (2016) 2 WLN 356
Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 22
High Courts09 Mar 2016Disposed Off
Smt. Manju Devi Vs Indra Singh and Others
Rajasthan High Court · (2016) 2 DNJ 774
Motor Vehicles Act, 1988 — Section 173
High Courts09 Mar 2016Dismissed
Bhalla Vs State of Rajasthan
Rajasthan High Court · (2016) 03 RAJ CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 439Penal Code, 1860 (IPC) - Section 143, Section 302, Section 304, Section 307, Section 323, Section 325, Section 326, Section 34, Section 341, Section 354, Section 450
High Courts09 Mar 2016Dismissed
Suresh and Others Vs Shri Hanuman Ji Mandir Trust, Inside Kishanpole, Udaipur
Rajasthan High Court · (2016) 03 RAJ CK 0009
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Mar 2016Dismissed
Pradeep Kumar Paliwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0005
Constitution of India, 1950 - Article 142, Article 226, Article 32
High Courts08 Mar 2016Dismissed
Tara Chand Meena Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLC 657
High Courts08 Mar 2016Dismissed
State of Rajasthan Vs Hilton Estate Pvt. Ltd. and Others
Rajasthan High Court · (2016) 3 DNJ 1169 : (2016) 2 WLN 340
High Courts08 Mar 2016Dismissed
Daya Shankar Vs Smt. Payal Devi & Anr.
Rajasthan High Court · (2016) 3 WLN 186
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3), Order 8 Rule 1A(3)
High Courts08 Mar 2016Disposed off
Ramesh Nagda Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 864
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 193, 420, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts08 Mar 2016Dismissed
Jethee Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 WLN 218
Constitution of India, 1950 — Article 14, 16, 311