High Courts03 Mar 2016Dismissed

Shaukat Ali Vs Bhag Chand & Ors.

Rajasthan High Court · (2016) 163 AIC 351 : (2016) 161 AIC 709 : (2016) 4 CivCC 358 : (2016) 4 CivilLJ 871 : (2016) 1 DNJ 470 : (2016) 2 RLW 1037 : (2016) 3 WLC 707

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Specific Relief Act, 1963 — Section 19(b)
High Courts01 Mar 2016Allowed

Navratan Singh Rajpurohit Vs Indian Oil Corporation Ltd.

Rajasthan High Court · (2016) AIR(Raj) 117 : (2016) 2 DNJ 661 : (2016) 3 RLW 1993 : (2016) 3 WLC 779 : (2016) 4 WLN 197

Civil Procedure Code, 1908 (CPC) - Section 96Karnataka Rent Control Act, 2001 - Section 21, Section 21(1), Section 21(1)(h)Transfer of Property Act, 1882 - Section 106, Section 107, Section 109, Section 111, Section 116, Section 5 (2
High Courts01 Mar 2016Dismissed

Suresh Chandra Vs State

Rajasthan High Court · (2017) ACD 345 : (2016) 3 DCR 751 : (2017) 1 NIJ 227

Criminal Procedure Code, 1973 (CrPC) - Section 446, Section 82, Section 83Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Mar 2016Dismissed

Basant Raj Mehta Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 03 RAJ CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(b) (ii), Section 195(1)(b)(ii), Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 467, Section 468, Section 471