High Courts22 Aug 2016Dismissed
Bajrang Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 89
Criminal Procedure Code, 1973 (CrPC) - Section 228, Section 397, Section 401Penal Code, 1860 (IPC) - Section 143, Section 306
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 641 of 2,241
High Courts22 Aug 2016Dismissed
Laxmi Narain Vs Anil Kumar
Rajasthan High Court · (2017) ACD 118 : (2016) 3 CriLR 1567 : (2017) 2 DCR 174 : (2016) 2 NIJ 601
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 357
High Courts22 Aug 2016Allowed
Vinod Kumar Kejriwal Vs State
Rajasthan High Court · (2017) 1 CLR 34 : (2016) 151 FLR 538
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 16
High Courts22 Aug 2016Disposed Off
Khandelwal Dhaba Vs Khandelwal Dhaba
Rajasthan High Court · (2016) 3 DNJ 1454 : (2016) 68 PTC 586 : (2016) 2 WLCRajUC 567
Trade Marks Act, 1999 - Section 124, 27(2)a
High Courts19 Aug 2016Dismissed
Govind Garg Vs Shri Mahendera Goyal
Rajasthan High Court · (2017) 1 DNJ 54 : (2017) 2 WLC 131
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts19 Aug 2016Allowed
Vijay Kumar Data(Huf) Vs Shri Babu Lal Data
Rajasthan High Court · (2017) 1 WLC 319
Arbitration and Conciliation Act, 1996 - Section 11
High Courts17 Aug 2016Dismissed
Syndicate Bank Vs Sita Ram Pitti
Rajasthan High Court · (2017) ACD 485 : (2017) AIR(Raj) 5 : (2016) 3 DNJ 1345 : (2017) 1 DRTC 862
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17, 34
High Courts17 Aug 2016Allowed
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1796 : (2016) 3 RajCriC 1172 : (2017) 1 WLC 43
Constitution of India, 1950 — Article 47Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 64A, 7A(2)(c)(d)(e)(f), 8
High Courts16 Aug 2016Partly Allowed
The New India Assurance Company Ltd. Vs Smt. Asha
Rajasthan High Court · (2016) 3 DNJ 1441
Motor Vehicles Act, 1988 — Section 173
High Courts16 Aug 2016Dismissed
V.K. Jain Vs Union of India
Rajasthan High Court · (2016) 4 CriLR 1753 : (2017) 153 FLR 312 : (2017) LIC 227 : (2017) 1 RajCriC 397 : (2016) 4 RLW 3222 : (2017) 1 WLC 75
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Industrial Disputes Act, 1947 — Section 29
High Courts16 Aug 2016Allowed
Ramesh Vs State
Rajasthan High Court · (2016) 2 WLCRajUC 465
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts16 Aug 2016Allowed
Jagannath Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 464
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts12 Aug 2016Allowed
M/s. Anandilal Lalpuria, Proprietorship Firm Vs Union of India
Rajasthan High Court · (2017) 1 DNJ 72 : (2017) 1 WLC 705
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts12 Aug 2016Dismissed
Mukesh Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 431
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 482, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420
High Courts12 Aug 2016Disposed Off
Shri Shailendra Garg Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 301
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 409, Section 420, Section 467, Section 468, Section 471Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), Section 13(2)
High Courts12 Aug 2016Disposed Off
State of Rajasthan Vs Smt. Koshliya Devi
Rajasthan High Court · (2016) 4 WLN 56
Constitution of India, 1950 — Article 226, 51A
High Courts12 Aug 2016Allowed
Khuman Lal Vs Smt. Kamla
Rajasthan High Court · (2016) 4 WLN 51
Hindu Marriage Act, 1955 — Section 13, 9
High Courts12 Aug 2016Allowed
Bhanwra Ram alias Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1790 : (2017) 1 RajCriC 284
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Aug 2016Dismissed
Mahendra Gaur Vs Gautam Bose
Rajasthan High Court · (2017) 1 WLCRajUC 31
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 166, Section 285, Section 286, Section 287, Section 304A, Section 304II, Section 336, Section 337, Section 427Petroleum Act, 1934 - Section 23