High Courts05 Aug 2016Allowed
Harish Vs Chandra Kumar
Rajasthan High Court · (2016) 3 DNJ 1446
Succession Act, 1925 — Section 372
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 643 of 2,241
High Courts05 Aug 2016Partly Allowed
Prakash Chandra Vs Mohan Singh
Rajasthan High Court · (2016) 4 DNJ 1504
Motor Vehicles Act, 1988 — Section 173
High Courts05 Aug 2016Dismissed
Sikandar Vs State of Rajasthan
Rajasthan High Court · (2016) CriLJ 4445
Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 482Penal Code, 1860 (IPC) — Section 295A, 504, 509
High Courts04 Aug 2016Dismissed
Ashok Kumar Vs President, Shri Gaushala
Rajasthan High Court · (2017) 1 CLR 793 : (2017) 152 FLR 209 : (2016) LabLR 1260 : (2016) 4 LLJ 59
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Rule 2(j), 2(j)(ii)
High Courts04 Aug 2016Allowed
Yunus Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2116
Criminal Procedure Code, 1973 (CrPC) - Section 482Rajasthan Forest Act, 1953 - Section 41, Section 42, Section 77
High Courts04 Aug 2016Allowed
Ratan Lal Vs Govind Lal
Rajasthan High Court · (2016) 4 WLN 69
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 226, 227Rajasthan High Court of Judicature Rules, 1952 — Rule 134
High Courts04 Aug 2016Dismissed
Union of India Vs A Cube Associates
Rajasthan High Court · (2016) 4 WLN 57
Arbitration and Conciliation Act, 1996 — Section 36Constitution of India, 1950 — Article 226, 227
High Courts04 Aug 2016Allowed
Smt Yuvraj Mehta Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CivCC 619 : (2016) 4 CriCC 857 : (2017) 1 RCRCivil 830 : (2017) 1 RCRCriminal 534 : (2016) 2 WLCRajUC 450
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts03 Aug 2016Dismissed
Smt. Rashida @ Raseeda Vs Smt. Shahida Bano
Rajasthan High Court · (2016) 3 DNJ 1325
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Aug 2016Dismissed
State of Rajasthan Vs Dhanna Son of Sh. Nanda
Rajasthan High Court · (2017) 171 AIC 842 : (2016) 4 CriCC 794 : (2016) 2 WLCRajUC 454
Criminal Procedure Code, 1973 (CrPC) — Section 378(iii)Penal Code, 1860 (IPC) — Section 147, 302, 34
High Courts03 Aug 2016Dismissed
State Vs Tulsi Ram
Rajasthan High Court · (2016) 4 CriCC 772 : (2016) 4 CriLR 2182 : (2017) 1 RajCriC 13 : (2016) 2 WLCRajUC 447
Penal Code, 1860 (IPC) — Section 306
High Courts03 Aug 2016Allowed
Uday Singh Vs Udaipur Mahila Urban Co-operative Bank
Rajasthan High Court · (2016) 2 WLCRajUC 441
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Aug 2016Allowed
Hindustan Petroleum Corporation Limited Vs Ram Bagh Palace Hotel Pvt. Ltd.
Rajasthan High Court · (2017) 173 AIC 479 : (2016) AIR(Raj) 195 : (2016) 3 DNJ 1276 : (2016) 4 RLW 3385 : (2017) 1 WLC 107 : (2016) 4 WLN 296
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 21
High Courts03 Aug 2016Disposed Off
Kishore Kumar Tank - Petitioner @HASH State of Rajasthan and Another
Rajasthan High Court · (2017) ACD 50 : (2017) 2 DCR 168 : (2016) 2 NIJ 555
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Aug 2016Disposed Off
Kamal Jangid Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 501
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 98
High Courts02 Aug 2016Dismissed
Smt. Krishna Devi Vs Ratan Prakash Goyal
Rajasthan High Court · (2017) 1 WLCRajUC 479
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Aug 2016Disposed Off
Suresh Kumar Swami - Petitioner @HASH State of Rajasthan through Secretary, Home Department, Government of Rajasthan, Secretariat, Jaipur and Others
Rajasthan High Court · (2016) 3 RajCriC 1026
Constitution of India, 1950 - Article 226
High Courts02 Aug 2016Disposed Off
Smt. Pooja @ Sajna Vs Durga Prasad
Rajasthan High Court · (2016) 4 WLN 75
Rajasthan High Court of Judicature Rules, 1952 — Rule 172, 98, 99
High Courts02 Aug 2016Allowed
Yaseen Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 639 : (2016) 2 WLCRajUC 473
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts02 Aug 2016Allowed
Ramesh Chandra Joshi Vs Ajmer Vidhyut Vitran Nigam Ltd.
Rajasthan High Court · (2016) 2 WLCRajUC 472
Constitution of India, 1950 — Article 226