High Courts28 Jul 2016Allowed
Daya Vs Board of Revenue
Rajasthan High Court · (2016) 4 CivCC 812 : (2016) 4 DNJ 1680 : (2016) 2 WLCRajUC 365 : (2017) 2 WLN 330
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 645 of 2,241
High Courts27 Jul 2016Dismissed
State of Rajasthan Vs Nima Ram
Rajasthan High Court · (2016) 166 AIC 780 : (2017) 1 RajCriC 279
Penal Code, 1860 (IPC) — Section 149, 302, 302, 447
High Courts27 Jul 2016Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Kalpit
Rajasthan High Court · (2016) 4 DNJ 1565 : (2016) 2 WLCRajUC 362
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jul 2016Allowed
Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 535 : (2016) 2 WLCRajUC 358
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 325, 342, 365
High Courts26 Jul 2016Partly Allowed
Ishwar Singh Vs Kapil Kumar
Rajasthan High Court · (2017) AAC 337 : (2017) 1 RLW 779 : (2017) 1 WLC 700
Motor Vehicles Act, 1988 - Section 168
High Courts26 Jul 2016Allowed
Ram Pal Vs State of Raj
Rajasthan High Court · (2017) 1 RLW 786
Evidence Act, 1872 - Section 144Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts26 Jul 2016Allowed
Om Prakash @ Nanchhoo Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1485 : (2016) 3 RajCriC 1154 : (2016) 4 WLC 664
Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Jul 2016Partly Allowed
United India Insurance Co. Ltd. Vs Salma
Rajasthan High Court · (2016) 3 DNJ 1407
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Jul 2016Allowed
Smt. Vijaylaxmi Dayma - Appellant @HASH Chandra Kumar
Rajasthan High Court · (2016) 167 AIC 528
Hindu Marriage Act, 1955 - Section 13
High Courts26 Jul 2016Dismissed
Dinesh Jain Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 451 : (2016) 2 WLCRajUC 342
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 402, 406
High Courts26 Jul 2016Allowed
Kaluwa Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1570
Penal Code, 1860 (IPC) — Section 342, 366, 376(2)(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)
High Courts25 Jul 2016Allowed
Sanwar Mal Swami Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 121 : (2017) 2 DCR 178 : (2016) 2 NIJ 569 : (2016) 3 WLN 520
Criminal Procedure Code, 1973 (CrPC) — Section 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Jul 2016Allowed
Gauri Shankar Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1823 : (2017) 1 RajCriC 377
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 376, 493
High Courts25 Jul 2016Allowed
Sachin Meghwal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1664
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 379
High Courts25 Jul 2016Dismissed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 348
Constitution of India, 1950 — Article 226
High Courts25 Jul 2016Allowed
Kailash Saharan Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 733 : (2016) 2 WLCRajUC 444
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 109, 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts25 Jul 2016Dismissed
Shankar Vs State of Raj
Rajasthan High Court · (2016) 2 WLCRajUC 445
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Jul 2016Allowed
Siraj @ Tanga Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 480
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts25 Jul 2016Dismissed
Salman Khan and Anr. Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1493 : (2016) 3 Crimes 213 : (2016) 3 RajCriC 1128 : (2016) 4 WLC 351 : (2016) 3 WLN 116
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 3, 33Wild Life (Protection) Act, 1972 - Section 51
High Courts25 Jul 2016Dismissed
Salman Khan and Ors. Vs State of Rajasthan and Ors.
Rajasthan High Court · (2016) 3 RajCriC 1004 : (2016) 4 RCRCriminal 172 : (2017) 1 RLW 668 : (2016) 4 WLC 379
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 33Wild Life (Protection) Act, 1972 - Section 51