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Rajasthan High Court judgments

44,813 judgments · page 646 of 2,241

High Courts25 Jul 2016Allowed

Shobh Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 482

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
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High Courts25 Jul 2016Allowed

Kailash Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 481

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 342, 365, 376
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High Courts21 Jul 2016Allowed

Ghisa Ram Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriCC 388 : (2016) 3 Crimes 504

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts20 Jul 2016Allowed

Sarveshwar Vs Imran

Rajasthan High Court · (2017) 2 TAC 907 : (2017) 1 WLC 114

Motor Vehicles Act, 1998 - Section 168, Section 173
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High Courts20 Jul 2016Partly Allowed

Raghunath Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 3 CriLR 1471 : (2016) 3 RajCriC 1028 : (2017) 1 RLW 325 : (2016) 4 WLC 655

Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323, 324, 326/149
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