High Courts14 Jul 2016Dismissed
Prakash Chandra Vs District Collector, Bhilwara
Rajasthan High Court · (2016) 3 DNJ 1202
Rajasthan Panchayati Raj Act, 1994 - Section 97Rajasthan Panchayati Raj Rules, 1996 - Rule 156
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Rajasthan High Court judgments
44,813 judgments · page 648 of 2,241
High Courts13 Jul 2016Allowed
Dr. Suresh Yadav Vs Sanjay Kumar
Rajasthan High Court · (2017) 1 CivCC 593 : (2017) 1 WLCRajUC 50
Constitution of India, 1950 - Article 226
High Courts13 Jul 2016Allowed
Cairn India Limited Vs The State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 218
High Courts13 Jul 2016Dismissed
Bhupendra Singh Vs State of Rajasthan
Rajasthan High Court · (2016) LIC 3241
Constitution of India, 1950 — Article 309Police Act, 1861 — Section 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts13 Jul 2016Disposed Off
Fateh Lal @ Fanta Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 342 ELT 55
High Courts13 Jul 2016Dismissed
Khuma Ram Chaudhary Vs Labour Court and Industrial Tribunal
Rajasthan High Court · (2016) 3 CLR 434 : (2017) 152 FLR 737 : (2017) LabLR 84
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts13 Jul 2016Dismissed
Mahant Narayan Bharti Vs State of Rajasthan
Rajasthan High Court · (2016) 3 DNJ 1195 : (2016) RRD 632
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 9Rajasthan Tenancy Act, 1955 - Section 88
High Courts12 Jul 2016Disposed Off
Ram Avtar Meena Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 512 : (2017) 1 NIJ 312
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts12 Jul 2016Dismissed
APR Projects Pvt. Ltd. (M/s.) Vs Rajasthan State Road Development
Rajasthan High Court · (2016) 3 DNJ 1420
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts12 Jul 2016Allowed
Kalulal Menaria Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1715
Criminal Procedure Code, 1973 (CrPC) — Section 446, 482
High Courts12 Jul 2016Disposed Off
CIT Vs M/s Jaipur Thar Gramin Bank
Rajasthan High Court · (2016) 388 ITR 228
Income Tax Act, 1961 — Section 36(1)(v), 40a(9)
High Courts12 Jul 2016Dismissed
Satya Narayan Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1344 : (2016) 2 WLCRajUC 270
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 302
High Courts12 Jul 2016Partly Allowed
Gautam Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1421
Penal Code, 1860 (IPC) - Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts11 Jul 2016Dismissed
Commissioner of Income-Tax Vs Atma Ram Gupta
Rajasthan High Court · (2017) 392 ITR 12
Income Tax Act, 1961 - Section 260A
High Courts11 Jul 2016Dismissed
Bhanwar Devendra Singh Vs M/s. Meenakshi Projects Ltd.
Rajasthan High Court · (2017) 1 DNJ 64 : (2017) 1 RLW 293
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4 (3), Order 22 Rule 4 (3), Section 115
High Courts11 Jul 2016Dismissed
The New Indian Assurance Co. Ltd. - Appellant @HASH L.Rs of Prem Lal and Others
Rajasthan High Court · (2016) 4 DNJ 1706
Motor Vehicles Act, 1988 - Section 173
High Courts11 Jul 2016Allowed
Abdul Hamid Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 622
High Courts11 Jul 2016Allowed
Teja Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 121
Constitution of India, 1950 — Article 226
High Courts11 Jul 2016Dismissed
Darshan Singh Vs A.D.J., Raisinghnagar, Sri Ganganagar
Rajasthan High Court · (2016) 3 DNJ 1284
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1
High Courts11 Jul 2016Dismissed
Rajneesh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1349
Criminal Procedure Code, 1973 (CrPC) - Section 319, 397, 401