High Courts11 Aug 2016Allowed
Pawan Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1734
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 642 of 2,241
High Courts10 Aug 2016Dismissed
Budhi Prakash Saini Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 71 : (2017) 1 WLC 423
Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Dismissed
Vivek Kumar Gupta Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 225
Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Allowed
Smt. Anisha Bano Vs Hisar Mohammad
Rajasthan High Court · (2016) 3 DNJ 1326 : (2016) 4 WLN 47
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts10 Aug 2016Partly Allowed
Branch Manager, ICICI Lombard General Insurance Co. Ltd. Vs Abdul Rasheed
Rajasthan High Court · (2016) 4 DNJ 1483
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 173
High Courts09 Aug 2016Dismissed
Ramaram Vs Smt. Narbada
Rajasthan High Court · (2016) 3 DNJ 1448
Employees Compensation Act, 1923 — Section 30Hindu Succession Act, 1956 — Section 20
High Courts09 Aug 2016Dismissed
Mangal Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1538
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 354, 452
High Courts09 Aug 2016Disposed Off
Emran @ Raju Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1540
Penal Code, 1860 (IPC) — Section 376
High Courts09 Aug 2016Dismissed
State of Rajasthan - Petitioner @HASH Vikram Talwar and Others
Rajasthan High Court · (2016) 4 CriLR 1897
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 498A
High Courts09 Aug 2016Allowed
Institute of Advance Studies in Education, Gandhi Vidya Mandir, Sardarshahar, District Churu through its Registrar - Appellant @HASH Pradeep Kumar Sharma s/o Amarchand Sharma, aged 34 years, resident of Behind Bus Depo, Ward No. 19, Sardar Sahar, District
Rajasthan High Court · (2016) 4 RLW 2825
High Courts09 Aug 2016Dismissed
National Insurance Company Vs Om Metals and Minerals Ltd.
Rajasthan High Court · (2016) 4 DNJ 1496
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 147(2)(b)
High Courts09 Aug 2016Dismissed
Virendra Singh (Indra) Vs Smt. Meena Devi
Rajasthan High Court · (2016) 4 WLN 59
Family Courts Act, 1984 — Section 7Rajasthan High Court of Judicature Rules, 1952 — Rule 134
High Courts09 Aug 2016Disposed Off
Kishan Gopal Vs Shri Ram
Rajasthan High Court · (2016) 4 WLN 72
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5, 151
High Courts08 Aug 2016Dismissed
State of Rajasthan through the Secretary, Department of Home Affairs, Government of Rajasthan, Jaipur - Appellant @HASH Ummed Singh son of Shri Gulab Singh, resident of Kusum Desar, P.S. Ratangarh District Churu. Presently working as ASI, Police Station S
Rajasthan High Court · (2016) 4 WLN 310
Rajasthan Police Subordinate Service Rules, 1989 - Rule 28(a)
High Courts08 Aug 2016Dismissed
M/s. Mahalaxmi Industries Vs Union of India
Rajasthan High Court · (2016) 166 AIC 775
Constitution of India, 1950 — Article 14, 19, 21, 300AWork Licensees Rules, 2006 — Rule 3(1)
High Courts08 Aug 2016Dismissed
Sushma Vs Kan Singh
Rajasthan High Court · (2016) 4 DNJ 1473
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 151
High Courts08 Aug 2016Allowed
Chandra Prakash Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 375
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 18
High Courts08 Aug 2016Allowed
Amit Dagar @ Ashu Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 486
Arms Act, 1959 - Section 3/25Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12Penal Code, 1860 (IPC) - Section 120B, 143, 307
High Courts05 Aug 2016Dismissed
Mota Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 412
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Aug 2016Dismissed
Lila Vs Nanaka Ram
Rajasthan High Court · (2016) 4 WLN 45
Civil Procedure Code, 1908 (CPC) — Section 24