High Courts29 Aug 2016Allowed
United India Insurance Company Ltd. Vs Sunder Bai
Rajasthan High Court · (2016) 4 DNJ 1699 : (2016) 2 WLCRajUC 403
Motor Vehicles Act, 1988 — Section 166, 168, 173, 92(A)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 640 of 2,241
High Courts29 Aug 2016Allowed
Danish Khan Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2016) 4 ACC 938 : (2016) 3 LLN 796 : (2017) 2 TAC 827 : (2017) 1 WLC 19
Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Clause 4(3)
High Courts29 Aug 2016Dismissed
Bheru Lal Kukra Vs Deepak Chordiya
Rajasthan High Court · (2016) 2 WLCRajUC 446
Evidence Act, 1872 — Section 45, 67
High Courts29 Aug 2016Disposed Off
Sohan Lal Vs Jagdish
Rajasthan High Court · (2016) 2 WLCRajUC 475
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts29 Aug 2016Dismissed
M/s. Hariram Mangilal Construction Com. Vs State
Rajasthan High Court · (2016) 2 WLCRajUC 458
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Aug 2016Allowed
Smt. Juli Dangi Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 462
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 193, 409Prevention of Corruption Act, 1988 — Section 13(1)(C)(D), 13(2)
High Courts29 Aug 2016Allowed
Bishamber Dayal Miglani Vs State
Rajasthan High Court · (2016) 2 WLCRajUC 457
Constitution of India, 1950 — Article 226
High Courts26 Aug 2016Allowed
Pratap Nath @ Prabhat Nath Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 456
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366, 376
High Courts26 Aug 2016Allowed
Pirane Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 463
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 354, 363, 366, 457Protection of Children from Sexual Offences Act, 2012 — Section 11, 12
High Courts26 Aug 2016Allowed
Rupesh Kumar @ Pintu Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1525
Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 2016Dismissed
Balu Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 1 RLW 335 : (2017) 1 WLC 752
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)
High Courts24 Aug 2016Dismissed
Seeta Ram Vs Smt. Madhu
Rajasthan High Court · (2017) 1 WLCRajUC 534
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 19(1), Order 7 Rule 21(1), Section 115
High Courts24 Aug 2016Dismissed
United India Assurance Co. Ltd. Vs Sawai Ram
Rajasthan High Court · (2016) 3 DNJ 1328
Motor Vehicles Act, 1988 — Section 173
High Courts24 Aug 2016Partly Allowed
Gopal Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1541 : (2017) 1 RajCriC 236 : (2017) 1 WLCRajUC 535
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Aug 2016Disposed off
Inder Raj Vs Vedram
Rajasthan High Court · (2017) 1 RLW 621
Criminal Procedure Code, 1973 (CrPC) - Section 397
High Courts23 Aug 2016Dismissed
Legal Heirs of Late Jabbar Singh Vs Appellate Rent Tribunal Jodhpur
Rajasthan High Court · (2016) 2 RCRRent 327
Rajasthan Rent Control Act, 2001 — Section 2(c), 9(i)
High Courts23 Aug 2016Dismissed
Municipal Board, Rajsamand Vs Judge, Labour Court
Rajasthan High Court · (2016) 151 FLR 999 : (2017) LabLR 153 : (2016) 4 LLJ 178
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts23 Aug 2016Dismissed
Nanda Singh Rawat Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1544
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Aug 2016Dismissed
Brij Raj Vs Ibrahim
Rajasthan High Court · (2016) 3 DNJ 1469
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Aug 2016Allowed
Sheoji @ Shiv Prasad Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 216 : (2016) 3 RajCriC 1284 : (2017) 1 WLCRajUC 52
Evidence Act, 1872 - Section 27, Section 9Penal Code, 1860 (IPC) - Section 307, Section 341, Section 394