High Courts01 Sept 2016Allowed
Tulcha Ram @ Tulchharam Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 494
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307 34, 323, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 639 of 2,241
High Courts01 Sept 2016Allowed
Shri Ganesh Jan Seva Samiti (Registered) Baswa Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 491
Constitution of India, 1950 — Article 226
High Courts01 Sept 2016Allowed
Ranchhoda Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 483
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 323, 447 34
High Courts01 Sept 2016Allowed
Gurpal Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 512
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts01 Sept 2016Allowed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 514
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts01 Sept 2016Dismissed
Surajmal Vs Ramesh Chandra
Rajasthan High Court · (2016) 2 WLCRajUC 512
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts31 Aug 2016Dismissed
Jyoti Swaroop Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2017) 1 WLCRajUC 472
Constitution of India, 1950 - Article 226
High Courts31 Aug 2016Partly Allowed
Kailash Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1565
Arms Act, 1959 — Section 25, 3Rajasthan Excise Act, 1950 — Section 19, 54
High Courts31 Aug 2016Dismissed
CIT Jaipur Vs Smt. Umlesh Goel
Rajasthan High Court · (2016) 290 CurTR 14 : (2016) 387 ITR 575 : (2017) 2 WLC 55
Income Tax Act, 1961 — Section 132(1), 158BC
High Courts30 Aug 2016Dismissed
Monika D/o Omprakash Singh Vs Rajasthan Public Service Commission, Ajmer
Rajasthan High Court · (2017) 1 WLC 681
Rajasthan Animal Husbandry Subordinate Rules, 1977 - Rule 16
High Courts30 Aug 2016Dismissed
Gulab Chand Vs Madhu Das
Rajasthan High Court · (2016) 4 WLN 36
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts30 Aug 2016Dismissed
Udaiveer Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1578
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts30 Aug 2016Dismissed
Bhagwana - Appellant @HASH Kajod Through LRs and Ors
Rajasthan High Court · (2016) 4 WLN 319
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts30 Aug 2016Dismissed
Ram Prasad Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2104
Penal Code, 1860 (IPC) - Section 380, Section 457
High Courts30 Aug 2016Allowed
Ram Swaroop Sonkaria Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 608
Rajasthan Panchayati Raj Act, 1994 - Section 19(i), Section 39(2)
High Courts30 Aug 2016Allowed
Chandrabhan @ Shubham Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 473
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 101, Section 102, Section 12Penal Code, 1860 (IPC) - Section 143, Section 302, Section 307, Section 323, Section 341
High Courts29 Aug 2016Dismissed
Govind Singh Vs State of Rajasthan
Rajasthan High Court · (2017) CriLJ 713 : (2017) 1 RajCriC 242 : (2017) 2 WLC 21
Penal Code, 1860 (IPC) - Section 302, Section 363, Section 366, Section 376(f)
High Courts29 Aug 2016Dismissed
Moses M. Singh Vs Executive Board of Methodist
Rajasthan High Court · (2017) 173 AIC 483 : (2017) 2 CivCC 454 : (2017) 1 WLC 450
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2), Order 47 Rule 1
High Courts29 Aug 2016Dismissed
Rodilal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 365
Criminal Procedure Code, 1973 (CrPC) - Section 457, Section 482Rajasthan Motor Vehicles Taxation Act, 1951 - Section 16, Section 17
High Courts29 Aug 2016Dismissed
Hindustan Zinc Limited Vs Rajasthan Electricity Regulatory Commission, Jaipur
Rajasthan High Court · (2016) 2 WLCRajUC 409
Constitution of India, 1950 — Article 226Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016 — Regulation 17, Regulation 21(1), Regulation 25, Regulation 26(3), Regulation 26(6), Re