High Courts10 Nov 2017Dismissed
Reena D/o Shri Kishan Vs Rakesh Sharma S/o Satyanarayan Sharma
Rajasthan High Court · (2017) 11 RAJ CK 0033
Code of Civil Procedure, 1908, Oder 41Rule 27 -Hindu Marriage Act, 1955, Section 11, Section 11, Section 5,
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 559 of 2,241
High Courts10 Nov 2017Allowed
Sohan Lal S/o Shri Kesharam Vs Shri Murarilal S/o Late Shri Keshrichand
Rajasthan High Court · (2017) 11 RAJ CK 0011
Code of Civil Procedure, 1908, Order 6Rule 17
High Courts09 Nov 2017Dismissed
Anil Bhandari, Son of Shri Umaid Mal Bhandari Vs United India Insurance Company Ltd.,
Rajasthan High Court · (2017) 11 RAJ CK 0032
High Courts09 Nov 2017Disposed
Cheema Ram S/o Oppa Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0031
High Courts09 Nov 2017Dismissed
Ayub Khan Son of Vali Mohd Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0030
Indian Penal Code, 1860, Section 323, Section 341, Section 308, Section 354A - Punishment for voluntarily causing hurt - Punishment for wrongful rest
High Courts09 Nov 2017
Leela Ram @ Leelu Ram S/o Sohan Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0028
Code of Criminal Procedure, 1973, Section 313, Section 319 - Power to examine the accused - Power to proceed against other persons appearing to be guilty of offenceIndian
High Courts09 Nov 2017Allowed
Pankaj S/o Surendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0027
Indian Penal Code, 1860, Section 323, Section 341 - Punishment for voluntarily causing hurt - Punishment for wrongful restraintScheduled Castes and Scheduled Tribes (Preve
High Courts07 Nov 2017
Laxman Singh S/o Sh. Mehtabh Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0024
Indian Penal Code, 1860, Section 34, Section 342, Section 384, Section 394 - Acts done by several persons in furtherance of common intention - Punishme
High Courts07 Nov 2017Dismissed
Shri Abdul Salim S/o Late Shri Fateh Mohd Vs Sayeed Alam S/o Late Shri Fateh Mohd
Rajasthan High Court · (2017) 11 RAJ CK 0022
Code of Civil Procedure, 1908, Section 96 -Succession Rules, 1925, Section 63
High Courts06 Nov 2017Disposed
Bharat Singh S/o Shri Narpat Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0021
High Courts06 Nov 2017
Jagdish Bishnoi S/o Shri Poonma Ram Bishnoi Vs The Rajasthan Subordinate and Ministerial Service
Rajasthan High Court · (2017) 11 RAJ CK 0020
High Courts06 Nov 2017Dismissed
Vivek Kumar Beniwal S/o Shri Bhakhara Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0019
High Courts03 Nov 2017
Idan Singh S/o Sh. Girdhari Singh Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 11 RAJ CK 0018
High Courts03 Nov 2017
Rajesh Choudhary S/o Ganga Ram Choudhary Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0017
High Courts02 Nov 2017Dismissed
M/s. Hotel Sunrise Vs The Employees State Insurance Corporation
Rajasthan High Court · (2017) 11 RAJ CK 0016
Employees State Insurance Act, 1948, Section 75, Section 82 - Matters to be decided by Employees Insurance Court - Appeal
High Courts02 Nov 2017
Tara Singh Vs Legal Representatives of late Maghar Singh s/o Deedar Singh
Rajasthan High Court · (2017) 11 RAJ CK 0015
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts01 Nov 2017
Kiran Bhai Kapadiya s/o Narayan Bhai & Ors. Vs The State of Rajasthan & Anr.
Rajasthan High Court · (2017) 11 RAJ CK 0076
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420,
High Courts01 Nov 2017Dismissed
General Public Merta Road Vs Rafique @ Bundu Chhipa S/o Ishak Chhipa
Rajasthan High Court · (2017) 11 RAJ CK 0014
Code of Civil Procedure, 1908, Order 39Rule 7
High Courts01 Nov 2017Allowed
Naresh Taldar S/o Shri Mohan Lal Taldar, Vs Kalimuddin Bohra S/o Late Shri Taher Ali Bohra
Rajasthan High Court · (2017) 11 RAJ CK 0012
Code of Civil Procedure, 1908, Order 1Rule 10