COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 561 of 2,241

High Courts14 Oct 2017

Nidhi Gupta D/o Shri R.P. Gupta Vs State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0014

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420,

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High Courts14 Oct 2017Dismissed

Umrao Prasad Sharma S/o Shri Shyam Sahai Sharma Vs Ramniwas S/o Late Shri Badri Prasad Sharma

Rajasthan High Court · (2017) 10 RAJ CK 0013

Code of Civil Procedure, 1908, Order 17Rule 1

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High Courts13 Oct 2017Allowed

Heera Lal S/o Shri Gangaram Ji Vs State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0012

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S

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High Courts13 Oct 2017

Kailash S/o Shri Haza Bhagora Vs State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0011

Indian Penal Code, 1860, Section 302, Section 34, Section 341 - Punishment for murder - Acts done by several persons in furtherance of common intention - Punishment for wro

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High Courts13 Oct 2017Allowed

Sohan S/o Shri Sayar Vs The State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0010

Indian Penal Code, 1860, Section 324, Section 323, Section 149, Section 427, Section 392, Section 143,

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High Courts13 Oct 2017Allowed

Sushil Kumar @ Banti Son of Shri Chandrapal Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0009

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 379, S

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High Courts12 Oct 2017Disposed

Gautam Lal Bhatia S/o Shri Laxmi Narayan Bhatia Vs The State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0008

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High Courts12 Oct 2017

Sita Ghotiya D/o Shri Ramchandra Ghotiya Vs State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0007

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High Courts12 Oct 2017Dismissed

Sushila Parmar D/o Shri Savji Vs State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0006

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High Courts11 Oct 2017

Sanwar Mal son of Shri Ogad Vs Prashant Soni son of Shri Jagdish Soni

Rajasthan High Court · (2017) 10 RAJ CK 0005

Code of Civil Procedure, 1908, Section 96 - Appeal from original decreeTransfer of Property Act, 1882, Section 114 - Relief against forfeiture for non-payment of reni

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High Courts09 Oct 2017

Karni Singh & anr. Vs Chief Engineer & ors.

Rajasthan High Court · (2017) 10 RAJ CK 0044

Code of Civil Procedure, 1908, Section 96 - Appeal from original decreeCode of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etc(

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High Courts09 Oct 2017Dismissed

Bhootpurva Sainik Kalyan and Aam Janta Vs Area Commander, Head Office 61 (Independent)

Rajasthan High Court · (2017) 10 RAJ CK 0004

Code of Civil Procedure, 1908, Section 100, Section 151, Order 41Rule 27, Order 16Rule 6 - Second appeal - Saving of Inherent p

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High Courts09 Oct 2017Allowed

Narendra Kumar Sukhlecha S/o Late Shri Dhanpat Singh Sukhlecha, Vs Kushal Chand Bardiya S/o Late Shri Deep Chand Bardiya

Rajasthan High Court · (2017) 10 RAJ CK 0003

Rent Control Act, 2001, Section 9, Section 21(4), Section 15(5)

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High Courts09 Oct 2017Allowed

Shri Narendra Kumar Sukhlecha Vs Shri Kushalchand Bardiya

Rajasthan High Court · (2017) 10 RAJ CK 0002

Rent Control Act, 2001, Section 9, Section 21(4)

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High Courts06 Oct 2017Disposed

Mahesh Kumar S/o Shri Sohan Lal Vs State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0024

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High Courts06 Oct 2017Disposed

Kavita Daughter of Sh. Syokaran Vs State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0001

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High Courts05 Oct 2017

Mukesh S/o Debi Lal Jat Vs The State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0023

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia

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High Courts05 Oct 2017

Deepak S/o Shri Kanhaiyalal Vs The State of Rajasthan

Rajasthan High Court · (2017) 10 RAJ CK 0022

Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 323, Section 427,

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High Courts05 Oct 2017Dismissed

Smt. Kamlesh Kumari @ Sheela Kumari Vs Late Karan Singh S/o Late Maharaj Shri Prem Singh Ji

Rajasthan High Court · (2017) 10 RAJ CK 0020

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High Courts05 Oct 2017Disposed

Suo- Moto Vs Principal Secretary, Department of Animal Husbandry

Rajasthan High Court · (2017) 10 RAJ CK 0018

Constitution of India, Article 48A - Protection and improvement of environment and safe-guarding of forests and wild life

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