High Courts01 Nov 2017
Laxmanram S/o. Shri Pukharam Vs Faulal S/o. Shri Mohanlal
Rajasthan High Court · (2017) 11 RAJ CK 0010
Motor Vehicle Act, 1988, Section 173(1)
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Rajasthan High Court judgments
44,813 judgments · page 560 of 2,241
High Courts30 Oct 2017Dismissed
Anju Devi W/o Shri Ramswaroop Vs Damodar W/o Shri Mahendra Kumar Jat
Rajasthan High Court · (2017) 10 RAJ CK 0043
Evidence Act, 1872, Section 65, Section 66 - Cases in which secondary evidence relating to documents may be given - Rules as to notice to produce
High Courts30 Oct 2017Allowed
Oriental Insurance Co. Ltd. Vs Mohd. Hameed S/o Shri Siraj Rehman
Rajasthan High Court · (2017) 10 RAJ CK 0042
Workmens Compensation Act, 1923, Section 3, Section 30(a)(aa) - Employers liability for compensation - AppealsEvidence Act, 1872, Section 108,
High Courts30 Oct 2017Dismissed
Shri Digamber Jain Panchayat Mahaveer Mandir Trust Vs Satyanaryan S/o Shri Bilasiram Ji Devpura
Rajasthan High Court · (2017) 10 RAJ CK 0041
Code of Civil Procedure, 1908, Order 6Rule 17, Order 7Rule 14
High Courts27 Oct 2017Allowed
Mangilal Son of Shri Megha Gorna Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0040
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34 - Punishment for murde
High Courts26 Oct 2017Disposed
Bhanwarlal Godara S/o Nathuram Godara Vs The State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0039
High Courts26 Oct 2017Disposed
K Ramnarayan S/o Shri Kedarmal Khandelwal Vs Shri Pukhraj S/o Shri Gajmal @ Gajraj Banthiya
Rajasthan High Court · (2017) 10 RAJ CK 0034
West Bengal Premises Tenancy Act, 1956, Section 13(1) - Protection of tenant against evictionRajasthan Rent Control Act, 2001, Section 18, Section 2(h)
High Courts25 Oct 2017Disposed
Amit Kumar S/o Shri Amarchand Vs Dilawar Khan S/o Shri Shamsher Khan
Rajasthan High Court · (2017) 10 RAJ CK 0038
Code of Civil Procedure, 1908, Section 148 - Enlargement of time
High Courts25 Oct 2017Dismissed
Dr. Sadhana Godika W/o Shri Virendra Kumar Godika Vs The Managing Committee, Agarwal Shikshak Parshikshan
Rajasthan High Court · (2017) 10 RAJ CK 0037
Rajasthan Non-Government Educational Institutions Act, 1989, Section 18 -Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-Aid and Service Condition) Rules, 1993, Rule 39
High Courts25 Oct 2017Disposed
Girraj Prasad S/o Shri Buddhi Lal Brahmin Vs Premchand Goyal S/o Badri Prasad
Rajasthan High Court · (2017) 10 RAJ CK 0036
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts25 Oct 2017Disposed
Smt. Aruna Sharma W/o Shri Amarchand Vs Dilawar Khan S/o Shri Shamsher Khan
Rajasthan High Court · (2017) 10 RAJ CK 0035
Code of Civil Procedure, 1908, Section 148 - Enlargement of time
High Courts24 Oct 2017
Mahesh Kumar s/o. Shri Shankerlal Vs Om Prakash s/o. Girdharilal
Rajasthan High Court · (2017) 10 RAJ CK 0033
Motor Vehicles Act, 1988, Section 173(1), Section 173(1), Section 147(b)(i), Section 147(b)(i) - Appeals - Requirements of policies and limits of li
High Courts24 Oct 2017
Heergiri @ Heerghar S/o Narayangiri Vs State
Rajasthan High Court · (2017) 10 RAJ CK 0032
Indian Penal Code, 1860, Section 302, Section 304 - Punishment for murder - Punishment for culpable homicide not amounting to murder
High Courts24 Oct 2017Allowed
Rajpal Son of Munshi Ram Ji Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0031
Narcotic Drugs and Psychotropic Substances Act, 1985, Section 25, Section 8, Section 52A - Punishment/or allowing premises, etc., to be used/or commission of an offence - Pro
High Courts24 Oct 2017Allowed
Seema Kumari w/o Khema Ram Vs Khema Ram s/o Bharmal Ram
Rajasthan High Court · (2017) 10 RAJ CK 0030
Hindu Marriage Act, 1956, Section 13, Section 28, Section 13B
High Courts23 Oct 2017Dismissed
Budhi Prakash S/o Shri Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0029
High Courts23 Oct 2017Disposed
Gopi Lal Kumawat S/o Shri Shanker Lal Kumawat Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0028
High Courts23 Oct 2017Dismissed
Paramjeet Kaur Daughter of Shri Jagdish Singh Vs The Civil Judge (Senior Division) and Additional Chief
Rajasthan High Court · (2017) 10 RAJ CK 0027
Code of Civil Procedure, 1908, Order 1Rule 10
High Courts23 Oct 2017Disposed
Prakash Chandra Jain S/o Shri Bheru Lal Jain Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0026
High Courts23 Oct 2017Dismissed
State of Rajasthan Vs Radha Devi D/o Shri Adu Ram Choudhary
Rajasthan High Court · (2017) 10 RAJ CK 0025